High Courts03 Apr 2025Disposed Of

Sandeep Kumar Bhatt Vs Insolvency & Bankruptcy Board Of India & Ors.

Delhi High Court · (2025) 04 DEL CK 1778

Insolvency & Bankruptcy Code, 2016-Section 9, 25, 25(1), 25(2)(a), 25(2)(b), 208(2)(e), 2(1)(a), 220(2), 220, 219, 217, 218Insolvency & Bankruptcy Board of India (Inspection and Investigation) Regulations, 2017-Regulation 8(1), 11, 12, 13, 7(2), 7(3), 7(5), 12(2)CIRP Regulations-Regulation 40B
High Courts03 Apr 2025Dismissed

Punjab National Bank Vs Sh. Babu Ram Kashyap

Delhi High Court · (2025) 04 DEL CK 1745

Code of Civil Procedure, 1908-Order VII Rule 11, Section 115Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 34Specific Relief Act, 1963-Section 41, 42
High Courts03 Apr 2025Disposed Of

Toni Vs Kajal

Delhi High Court · (2025) 04 DEL CK 0940

Code of Civil Procedure, 1908 - Order 32