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Delhi High Court judgments, 2025

6,377 judgments · page 239 of 319

High Courts07 Apr 2025Dismissed

Mrs. Kiran Suran Vs Sh. Satish Kumar & Ors.

Delhi High Court · (2025) 04 DEL CK 1955

Commercial Courts Act, 2015-Section 13Arbitration and Conciliation Act, 1996-Section 37, 34(3), 34, 11, 34(2), 19, 40, 33, 34(1), 31(5)Limitation Act, 1963-Section 5, 14
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High Courts07 Apr 2025Dismissed

Azad Kaur Vs State Govt. Of NCT Of Delhi & Ors.

Delhi High Court · (2025) 04 DEL CK 1947

Constitution of India-Article 227Bhartiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Civil Procedure, 1973-Section 482, 200, 156(3), 202, 190, 154(3), Chapter XII, Chapter XV
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High Courts07 Apr 2025Disposed Of

Shikha Kanwar Vs Rajat Kanwar

Delhi High Court · (2025) 04 DEL CK 1883

Constitution of India-Article 215Contempt of Courts Act, 1971-Section 2(c), 10, 11, 12The Hindu Marriage Act, 1955-Section 13, 24
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High Courts07 Apr 2025Disposed Of

Arun Vs State Of NCT Of Delhi

Delhi High Court · (2025) 04 DEL CK 1853

Code of Criminal Procedure, 1973-Section 439, 436A, 309Maharashtra Control of Organised Crime Act, 1999-Section 21(4), 3, 4, 23(1)(a), 2(1)(d), 2(1)(e), 2(1)(f), 18, 3(1)(ii), 3(2), 3(4)IPC-Sections 302, 307, 364A, 120B, 34, 386, 506, 384, 388, 323, 506(2), 143
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High Courts07 Apr 2025Disposed Of

Bindu Govind Vs Union Of India & Ors.

Delhi High Court · (2025) 04 DEL CK 1790

Constitution of India-Article 226Customs Act, 1962-Section 108, 111(d), 111(j), 111(m), 112(a), 112(b), 125, 125(3)Baggage Rules, 2016
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