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Delhi High Court judgments, 2024

11,287 judgments · page 547 of 565

High Courts12 Jan 2024Dismissed

Ravi Kapoor Vs State-Nct Of Delhi

Delhi High Court · (2024) 01 DEL CK 0082

Constitution of India, 1950 — Article 226, 227Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 201, 302, 364, 394, 468, 471
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High Courts12 Jan 2024Dismissed

Leishangthem I Loyangamba Vs State

Delhi High Court · (2024) 01 DEL CK 0081

Code of Criminal Procedure, 1973 — Section 167(2), 173(2), 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18, 25, 29
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High Courts12 Jan 2024Disposed Of

Mehtab Vs State (Govt.) Nct Of Delhi

Delhi High Court · (2024) 01 DEL CK 0080

Constitution of India, 1950 — Article 226Delhi Prison Rules, 2018 — Section 1197, 1200Code of Criminal Procedure, 1973 — Section 482
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High Courts12 Jan 2024Disposed Of

Mukund Kumar Jha Vs Rita Jha

Delhi High Court · (2024) 01 DEL CK 0074

Code of Civil Procedure, 1908 — Section 151, Order 8 Rule 5, Order 12 Rule 6Hindu Marriage Act, 1955 — Section 12(1)(c), 13(1)(ia)
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High Courts12 Jan 2024Dismissed

Ranbir Singh Vs State

Delhi High Court · (2024) 01 DEL CK 0059

Code of Criminal Procedure, 1973 — Section 167(2), 173(2), 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18, 25, 29
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High Courts11 Jan 2024Dismissed

Ex Rect Naresh Kumar Vs Union Of India & Ors.

Delhi High Court · (2024) 01 DEL CK 3711

Constitution of India-Article 226Pension Regulations for the Army, 1961 (Part-I)-Rule 173Defence Service Regulation, Regulations for the Army, 1987 (Revised Edition) (Volume-II)-Para 595
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