High Courts12 Jan 2024Disposed Of

Manju Vs Shivprasad

Delhi High Court · (2024) 01 DEL CK 4115

Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151Family Courts Act, 1984-Section 19
High Courts12 Jan 2024Disposed Of

Mukund Kumar Jha Vs Rita Jha

Delhi High Court · (2024) 01 DEL CK 4143

Code of Civil Procedure, 1908-Order VIII Rule 5, XII Rule 6, Section 151Hindu Marriage Act, 1955-Section 12(1)(c), 13(1)(ia)
High Courts12 Jan 2024Dismissed

Ranbir Singh Vs State

Delhi High Court · (2024) 01 DEL CK 4266

Code of Criminal Procedure, 1973-Section 167(2), 439, 482, 173(2)Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 18, 25, 29
High Courts12 Jan 2024Dismissed

Leishangthem I Loyangamba Vs State

Delhi High Court · (2024) 01 DEL CK 4265

Code of Criminal Procedure, 1973-Section 167(2), 439, 482, 173(2)Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 18, 25, 29
High Courts12 Jan 2024Disposed Of

Mehtab Vs State (Govt.) NCT Of Delhi

Delhi High Court · (2024) 01 DEL CK 4261

Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 302, 34, 392, 397, 394, 120-B
High Courts12 Jan 2024Disposed Of

Varun Wishwas Vs State NCT Of Delhi & Anr.

Delhi High Court · (2024) 01 DEL CK 4256

Code of Criminal Procedure, 1973-Section 439, 164Indian Penal Code, 1860-Sections 376, 506Protection of Children from Sexual Offences Act, 2012-Section 6