High Courts03 Jan 2024Disposed Of
Court In Its Own Motion Vs S Gurumurthy
Delhi High Court · (2024) 01 DEL CK 0013
Constitution of India, 1950 — Article 19
COURT ARCHIVE
Delhi High Court judgments, 2024
11,286 judgments · page 565 of 565
High Courts03 Jan 2024
Kotak Mahindra Bank Limited Vs Shankhajit Parmanik And Ors
Delhi High Court · (2024) 01 DEL CK 0010
Security Interest (Enforcement) Rules, 2002 — Rule 8, 9
High Courts02 Jan 2024Dismissed
Mohd Irfan Vs Shaina Aftab & Ors
Delhi High Court · (2024) 01 DEL CK 0183
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)Evidence Act, 1872 — Section 116
High Courts02 Jan 2024Dismissed
Blue Bird Liesure And Holidays Ltd. & Ors Vs Spring Holiday Ltd. & Anr.
Delhi High Court · (2024) 01 DEL CK 0182
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 154, 154(1), 154(3), 156, 156(3), 482Indian Penal Code, 1860 — Section 120B, 405, 406, 420
High Courts02 Jan 2024Dismissed
Sonu Surender Vs State Nct Of Delhi
Delhi High Court · (2024) 01 DEL CK 0181
Code of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)Indian Penal Code, 1860 — Section 376(2), 376(2)(i), 376(2)(n), 506IIProtection of Children from Sexual Offences Act, 2012 — Section 6, 42
High Courts02 Jan 2024Allowed
Neeta Gupta Vs Suman Anand
Delhi High Court · (2024) 01 DEL CK 0180
Constitution of India, 1950 — Article 227Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 141