High Courts11 Jan 2024Dismissed
Hitesh Saini Vs Union Of India & Anr.
Delhi High Court · (2024) 01 DEL CK 3721
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 548 of 565
High Courts11 Jan 2024Disposed Of
Insp/Gd Ankit Kumar Tyagi Vs Director General ITBP
Delhi High Court · (2024) 01 DEL CK 3723
High Courts11 Jan 2024Disposed Of
Karuna Nidhan Vs Rajiv Gauba & Ors.
Delhi High Court · (2024) 01 DEL CK 3734
High Courts11 Jan 2024Disposed Of
Varinder Kaur Vs Jasvinder Kaur Bhatia & Ors.
Delhi High Court · (2024) 01 DEL CK 3739
Delhi School Education Act and Rules 1973-Section 10Contempt of Courts Act, 1971-Section 2(b)Constitution of India
High Courts11 Jan 2024Disposed Of
Janki Prasad Vs Sanjeev Khirwar (Principal Secretary) State (NCT Of Delhi) & Anr.
Delhi High Court · (2024) 01 DEL CK 3750
High Courts11 Jan 2024Disposed Of
Pankaj Plastic Vs Commissioner Of Delhi Goods And Services Tax & Ors.
Delhi High Court · (2024) 01 DEL CK 3852
Central Goods and Services Tax Act, 2017-Section 39, 29(2)
High Courts11 Jan 2024
Twenty Five South Realty Ltd Vs DLF Limited & Ors.
Delhi High Court · (2024) 01 DEL CK 3883
Arbitration and Conciliation Act, 1996-Section 9
High Courts11 Jan 2024
Thakar Dass Bhatia Vs Suresh Kumar Bhatia & Ors.
Delhi High Court · (2024) 01 DEL CK 3884
Civil Procedure Code, 1908-Order XXXIX Rule 1 & 2Indian Partnership Act, 1932-Section 14
High Courts11 Jan 2024Dismissed
Shri Nirankar Vs Shri Pawansut & Anr.
Delhi High Court · (2024) 01 DEL CK 3939
Code of Civil Procedure, 1908-Section 100The Prohibition of Benami Property Transactions Act, 1988-Section 4
High Courts11 Jan 2024Disposed Of
Dr. Yogesh Yadav Vs National Board Of Examinations In Medical Sciences (NBEMS) & Ors.
Delhi High Court · (2024) 01 DEL CK 3981
High Courts11 Jan 2024Dismissed
Rishita Shukla Vs Daulatram College & Ors.
Delhi High Court · (2024) 01 DEL CK 3980
High Courts11 Jan 2024Allowed
Kiran Verma & Ors. Vs The State & Anr.
Delhi High Court · (2024) 01 DEL CK 4049
Cr.P.C.-Section 482, 161IPC-Sections 498A, 406, 506, 509, 34, 313
High Courts11 Jan 2024Dismissed
Ombir Vs Ayush Goel
Delhi High Court · (2024) 01 DEL CK 4047
Cr.P.C.-Section 378(1) and (4)Negotiable Instrument Act-Section 138, 139
High Courts11 Jan 2024Dismissed
Vipul Jain Vs State Through Govt Of (NCT) Of Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 4065
Code of Criminal Procedure, 1973-Section 438Indian Penal Code-Sections 420, 467, 468, 471, 506, 34
High Courts11 Jan 2024Disposed Of
Preeti Anand Vs State (NCT Of Delhi)
Delhi High Court · (2024) 01 DEL CK 4062
Code of Criminal Procedure Code, 1973-Section 438Indian Penal Code, 1860-Sections 420, 468, 471, 120B, 467Indian Evidence Act, 1872-Section 27
High Courts11 Jan 2024Dismissed
DSSSB Vs Tanisha Ansari & Anr.
Delhi High Court · (2024) 01 DEL CK 4193
Constitution of India-Articles 226, 227
High Courts11 Jan 2024
Union Of India & Ors. Vs Anil Kumar Sharma & Ors.
Delhi High Court · (2024) 01 DEL CK 4186
Constitution of India-Articles 226
High Courts11 Jan 2024Allowed
Amit Aggarwal Vs Directorate Of Enforcement
Delhi High Court · (2024) 01 DEL CK 4208
Code of Criminal Procedure, 1973-Sections 437, 438, 439Prevention of Money Laundering Act, 2002-Sections 2(1)(u), 2(1)(v), 2(1)(w), 2(1)(y), 3, 4, 17(1), 17(2), 17(4), 20(1)(y), 44, 45, 45(1), 50, 50(2), 50(3), 65, 71Indian Penal Code, 1860-Sections 420, 438, 467, 468, 471, 120B
High Courts11 Jan 2024Disposed Of
Hari Om Metals Vs The Commissioner Of Central Goods And Services Tax & Anr.
Delhi High Court · (2024) 01 DEL CK 4206
Central Goods and Services Tax Act, 2017-Section 29(2)
High Courts11 Jan 2024Disposed Of
Akash Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 4243
Cr.P.C.-Section 439, 161, 164IPC-Section 363