High Courts11 Jan 2024Disposed Of
Union Of India & Anr. Vs Mithlesh Tyagi
Delhi High Court · (2024) 01 DEL CK 3605
Recruitment Rule, 1979Central Civil Services (Pension) Rules, 1972-Rules 13 & 14
COURT ARCHIVE
Delhi High Court judgments, 2024
11,286 judgments · page 549 of 565
High Courts11 Jan 2024Disposed Of
Suman Kumar Verma Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3600
High Courts11 Jan 2024Disposed Of
Sgt Rajeev Kumar Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3599
High Courts11 Jan 2024
Kiran Vs Virender Kumar Jain
Delhi High Court · (2024) 01 DEL CK 3554
Code of Civil Procedure, 1908-Section 96, Order XII Rule 6, 8 Rule 5, 8 Rule 10, 5 Rule 8, 41 Rule 31Code of Civil Procedure (Amendment) Act, 1976Delhi Rent Control Act, 1958-Section 50
High Courts11 Jan 2024Disposed Of
Sunil Kumar Vs The Principal District Judge And Sessions Judge Hq
Delhi High Court · (2024) 01 DEL CK 3545
High Courts11 Jan 2024Disposed Of
Dr. Yogesh Yadav Vs National Board Of Examinations In Medical Sciences (NBEMS) & Ors
Delhi High Court · (2024) 01 DEL CK 0054
High Courts10 Jan 2024Allowed
Santosh Bhasin Vs Umari Malhotra Decd Thr Lrs & Ors.
Delhi High Court · (2024) 01 DEL CK 4305
Code of Civil Procedure 1908-Section 96, Order XLI Rule 1, XLI Rule 22Indian Succession Act, 1925-Section 30, 187, 188, 90Hindu Succession Act 1956-Section 30
High Courts10 Jan 2024Dismissed
M/S Steamgen And Control System & Anr. Vs Canara Bank Through Its Branch Manager
Delhi High Court · (2024) 01 DEL CK 3664
Code of Civil Procedure, 1908-Order IX Rule 13
High Courts10 Jan 2024Dismissed
Siddharth Singh Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3713
Constitution of India-Article 226
High Courts10 Jan 2024
969623L Sgt Bajinder Singh Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3717
High Courts10 Jan 2024
No 948664S Sergeant Kundan Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3719
High Courts10 Jan 2024Disposed Of
Sukhbir Singh Vs Consolidation Officer (C.O) & Anr
Delhi High Court · (2024) 01 DEL CK 3766
East Punjab Holdings (Consolidation & Prevention of Fragmentation) Act, 1948-Section 21 (1)
High Courts10 Jan 2024Disposed Of
Vijyant Agarwal Vs Netaji Subhas University Of Technology & Ors.
Delhi High Court · (2024) 01 DEL CK 3748
Constitution of India, 1950-Article 226
High Courts10 Jan 2024Allowed
Taimoor Khan @ Bhola @ Tamoor Vs Union Of India & Anr.
Delhi High Court · (2024) 01 DEL CK 3812
Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988-Section 3 (1), 9 (f), 2 (e)NDPS Act, 1985-Section 8, 21, 29, 61, 85, ScheduleNational Security Act
High Courts10 Jan 2024Dismissed
The Pr. Commissioner Of Income Tax -6 Vs Nirja Publishers & Printers Pvt. Ltd.
Delhi High Court · (2024) 01 DEL CK 3809
Income Tax Act, 1961-Section 260A, 80IC, 194H, 40(a)(ia), 143(1), 143(2)
High Courts10 Jan 2024Disposed Of
M/S Bernina International Pvt.Ltd Vs M/S Piccadily Hotels Pvt.Ltd
Delhi High Court · (2024) 01 DEL CK 3819
Companies Act, 1956-Sections 433, 433(e), 434, 434(1)(a), 439, 10E(1), 485(1)Companies Act, 2013-Section 434, 290, Chapter XXInsolvency and Bankruptcy Code, 2016
High Courts10 Jan 2024Dismissed
Jagjit Singh Bhatia Vs Roop Rani Mehra
Delhi High Court · (2024) 01 DEL CK 3818
Delhi Rent Control Act, 1958-Section 25-B(8), 25-B(4), 25-B(5), 14(1)(e), 25-B, 14-A, 14-B, 14-C, 14-D, 25-B(6), 25-B(7), 19, 14(7), Chapter III-A
High Courts10 Jan 2024Dismissed
Harender Singh (Hawaldar) Vs Kavit Kumar
Delhi High Court · (2024) 01 DEL CK 3816
Code of Civil Procedure, 1908-Section 115, Order XXXVII Rule 4, V Rule 15, XXI Rule 106
High Courts10 Jan 2024Dismissed
Dr. R.L. Sharma & Anr. Vs The Union Of India & Anr.
Delhi High Court · (2024) 01 DEL CK 3870
Constitution of India, 1950-Article 226ARS Rules, 1975-Rule 19, 21RTI Act
High Courts10 Jan 2024Dismissed
Mohit Kumar Sharma Vs Technology Development Board
Delhi High Court · (2024) 01 DEL CK 3881