High Courts10 Jan 2024Dismissed
Government Of Nct Of Delhi Through Its Chief Seretary Vs Subhas Chandra Pandey
Delhi High Court · (2024) 01 DEL CK 4194
CCS (Conduct) Rules, 1964-Rule 3
COURT ARCHIVE
Delhi High Court judgments, 2024
11,286 judgments · page 551 of 565
High Courts10 Jan 2024Disposed Of
Truth Fashion Vs Commissioner Of Delhi Goods And Services Tax Act
Delhi High Court · (2024) 01 DEL CK 4215
High Courts10 Jan 2024Disposed Of
M/s Een Een Sales Corporation Vs Assistant Commissioner Of Central Goods And Service Tax, Badli Divison, North Delhi
Delhi High Court · (2024) 01 DEL CK 4214
Central Goods and Services Tax Act, 2017-Section 29(2)
High Courts10 Jan 2024Allowed
M/s Saffron Art Private Limited Vs Commissioner Of Trade And Taxes & Anr.
Delhi High Court · (2024) 01 DEL CK 4213
High Courts10 Jan 2024Disposed Of
M/S Shiv Enterprises Vs Principal Commissioner Of Department Of Trade And Taxes, Government Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 01 DEL CK 4210
High Courts10 Jan 2024Disposed Of
Court On Its Own Motion Vs Subhash Chand Jain
Delhi High Court · (2024) 01 DEL CK 4304
Contempt of Courts Act, 1971-Section 2 (c)
High Courts10 Jan 2024Disposed Of
Manish Sharma Vs State Of NCT (Delhi) & Ors.
Delhi High Court · (2024) 01 DEL CK 4296
Constitution of India-Article 226Cr.P.C.-Section 482
High Courts10 Jan 2024Allowed
Tata Sons Private Limited & Ors. Vs Tushar Fulare
Delhi High Court · (2024) 01 DEL CK 3639
Code of Civil Procedure, 1908-Order XIII-A, Section 151Delhi High Court Intellectual Property Division Rules, 2022-Rule 27Commercial Courts Act, 2015
High Courts10 Jan 2024Dismissed
Amar Singh Bhalla Vs Court On Its Own Motion & Anr.
Delhi High Court · (2024) 01 DEL CK 3610
Workmen Compensation Act, 1923-Section 22(2)Provincial Insolvency Act, 1920-Section 7Contempt of Courts Act, 1971
High Courts10 Jan 2024Dismissed
Rajendra Singh Shekhawat & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3604
High Courts10 Jan 2024
Sub Maj Narinder Kumar Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3635
High Courts10 Jan 2024Dismissed
Hemant Morya Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3603
Constitution of India-Article 14, 16, 21
High Courts10 Jan 2024Disposed Of
Association Of Radio & Television Engineering Employees & Anr Vs Union Of India & Ors
Delhi High Court · (2024) 01 DEL CK 3598
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)(a), 4(5)(b)
High Courts10 Jan 2024Allowed
Chairman, Central Pollution Control Board & Anr. Vs R.K. Rustagi & Anr.
Delhi High Court · (2024) 01 DEL CK 3559
Constitution of India-Article 226, 227
High Courts10 Jan 2024Dismissed
O.P. Sahni Vs National Textile Corporation
Delhi High Court · (2024) 01 DEL CK 3551
Constitution of India-Article 226/227, 14
High Courts10 Jan 2024Disposed Of
Mohd. Abdullah Vs State Of NCT Of Delhi
Delhi High Court · (2024) 01 DEL CK 3542
High Courts10 Jan 2024Dismissed
CT/GD Rajender Singh Vs Union Of India & Ors
Delhi High Court · (2024) 01 DEL CK 0073
Code of Civil Procedure, 1908 — Section 151
High Courts10 Jan 2024Dismissed
Shiv Prakash Vs Mool Chand & Ors
Delhi High Court · (2024) 01 DEL CK 0072
Limitation Act, 1963 — Article 58Code of Civil Procedure, 1908 — Section 100Limitation Act, 1963 — Section 6
High Courts10 Jan 2024Dismissed
Brijesh Kumar Singh Vs UOI & Ors.
Delhi High Court · (2024) 01 DEL CK 0071
High Courts10 Jan 2024Disposed Of
M/S Shiv Enterprises Vs Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi
Delhi High Court · (2024) 01 DEL CK 0070