High Courts01 Oct 2024Dismissed
Mahender Singh Vs State (Nct Of Delhi)
Delhi High Court · (2024) 10 DEL CK 0019
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 27A, 29, 37, 50, 67
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 137 of 565
High Courts01 Oct 2024Disposed Of
Pankaj @ Pankaj Vaid @ Amit @ Sanju Baba Vs State (Nct Of Delhi)
Delhi High Court · (2024) 10 DEL CK 0018
Code of Criminal Procedure, 1973 — Section 100, 161, 439Indian Penal Code, 1860 — Section 120BNarcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 27A, 29, 37, 37(1)(b)(ii), 41(2), 42(2), 50, 52A, 55, 67
High Courts01 Oct 2024Dismissed
Dhruv Jain And Ors Vs Govt. Nct Of Delhi And Ors
Delhi High Court · (2024) 10 DEL CK 0017
Constitution of India, 1950 — Article 14, 19(1), 19(2), 19(6), 226Delhi Professional Colleges or Institutions (Prohibition of Capitation Fee Regulation of Admission Fixation of Non Exploitative Fee and other Measures to Ensures Equity and Excellence) Act, 2007 — Section 3(d), 3(g), 13
High Courts01 Oct 2024Dismissed
Saujanya Printing Press Vs Dyputy Labour Commissioner & Anr
Delhi High Court · (2024) 10 DEL CK 0016
Minimum Wages Act 1948 — Section 20(2)
High Courts01 Oct 2024Dismissed
Thokchom Shyamjai Singh & Ors Vs Union Of India Through Home Secretary & Ors
Delhi High Court · (2024) 10 DEL CK 0001
Constitution of India, 1950 — Article 14, 21, 22, 22(1), 32, 226, 227Code of Civil Procedure, 1908 — Order 23 Rule 1, Order 23 Rule 1(3)Indian Penal Code, 1860 — Section 120B, 121A, 122
High Courts30 Sept 2024Disposed Of
Galaxy IEC India Private Limited Vs DCM Shriram Ltd (Through Its Unit Shriram Alkali And Chemicals)
Delhi High Court · (2024) 09 DEL CK 1548
Arbitration and Conciliation Act, 1996-Section 11(6), 16, 12Indian Stamp Act, 18992015 Amendment Act
High Courts30 Sept 2024Disposed Of
Moneywise Financial Services Pvt Ltd Vs Ess Kay Enterprises Through Its Prop Harshit Gupta & Ors.
Delhi High Court · (2024) 09 DEL CK 1572
Arbitration and Conciliation Act, 1996-Section 11(6), 30(1), 12, IV Schedule
High Courts30 Sept 2024Disposed Of
Shyamal Jana & Ors. Vs Reliance Commercial Finance Limited
Delhi High Court · (2024) 09 DEL CK 1577
A&C Act-Section 12
High Courts30 Sept 2024Disposed Of
TV Today Network Limited & Ors. Vs Sanatan Sanstha & Ors.
Delhi High Court · (2024) 09 DEL CK 1585
CPC-Order VIII Rule 10
High Courts30 Sept 2024Disposed Of
Bosch Chassis System India Pvt. Ltd. Vs Director General Of Foreign Trade & Ors.
Delhi High Court · (2024) 09 DEL CK 1600
Foreign Trade (Development & Regulation) Act-Section 3
High Courts30 Sept 2024Disposed Of
Bosch Ltd. Vs Director General Of Foreign Trade & Anr.
Delhi High Court · (2024) 09 DEL CK 1602
Foreign Trade (Development & Regulation) Act-Section 3
High Courts30 Sept 2024Disposed Of
Corrtech International Pvt. Ltd. Vs Delhi International Arbitration Center & Ors.
Delhi High Court · (2024) 09 DEL CK 1623
Letters Patent Act, 1866-Clause XMicro, Small and Medium Enterprises Development Act, 2006-Section 18(3), 2(n)Arbitration and Conciliation Act, 1996-Section 23(4), 25(a), 29A(1), 29A(3), 16, 34
High Courts30 Sept 2024Disposed Of
Hans Nagar Vs John Nagar & Anr.
Delhi High Court · (2024) 09 DEL CK 1630
Contempt of Courts Act, 1971-Sections 11 & 12
High Courts30 Sept 2024Dismissed
Shakuntala Devi Vs State & Anr.
Delhi High Court · (2024) 09 DEL CK 1654
Code of Criminal Procedure, 1973-Section 251, 378, 378(3)Indian Penal Code, 1860-Sections 452, 323, 34
High Courts30 Sept 2024Allowed
Deepinder Singh Bedi & Anr. Vs State & Anr.
Delhi High Court · (2024) 09 DEL CK 1661
Code of Criminal Procedure, 1973-Section 251, 482Negotiable Instruments Act, 1881-Section 138
High Courts30 Sept 2024Dismissed
Vimla Vs Sanjay Sindhani
Delhi High Court · (2024) 09 DEL CK 1798
CPC-Order I Rule 10, Section 151
High Courts30 Sept 2024Disposed Of
Aditya Madan Vs The State & Ors.
Delhi High Court · (2024) 09 DEL CK 1802
Rights of Persons with Disabilities Act, 2016-Section 14Mental Healthcare Act, 2017CPC-Order VI Rule XVII
High Courts30 Sept 2024Disposed Of
Sushma Jindal Vs United India Insurance Company Limited
Delhi High Court · (2024) 09 DEL CK 1807
Constitution of India-Article 227
High Courts30 Sept 2024Disposed Of
Manoj Kumar Jain Vs New India Assurance Co. Ltd. & Anr.
Delhi High Court · (2024) 09 DEL CK 1808
Consumer Protection Act, 1986Limitation Act, 1963-Section 14
High Courts30 Sept 2024Disposed Of
Kohilika @ Kuhi Vs Anubhav Saxena
Delhi High Court · (2024) 09 DEL CK 1809