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Delhi High Court judgments, 2024

11,287 judgments · page 135 of 565

High Courts01 Oct 2024Dismissed

Vaibhav Jain Vs State NCT Of Delhi

Delhi High Court · (2024) 10 DEL CK 1963

Code of Criminal Procedure, 1973-Section 311Indian Penal Code, 1860-Sections 363, 376, 328Protection of Children from Sexual Offences Act, 2012-Section 6, 35(2)
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High Courts01 Oct 2024Disposed Of

Rajat Gupta Vs State (NCT Of Delhi)

Delhi High Court · (2024) 10 DEL CK 2198

Code of Criminal Procedure, 1973-Section 439, 100Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21, 27A, 29, 50, 55, 37, 41(2), 42(2), 52(a), 67, 37(1)(b)(ii)Constitution of India-Article 21
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High Courts01 Oct 2024Dismissed

Mahender Singh Vs State (NCT Of Delhi)

Delhi High Court · (2024) 10 DEL CK 2210

Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Section 37, 21, 27A, 29, 50, 67, 52(a), 25
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