High Courts04 Oct 2024Allowed
Air Force Sports Complex (AFSC) Vs Lt. Gen S S Dahiya
Delhi High Court · (2024) 10 DEL CK 0007
Constitution of India, 1950 — Article 12, 226Right to Information Act, 2005 — Section 2(h), 2(h)(d)(i), 19
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 133 of 565
High Courts04 Oct 2024Allowed
BSES Rajdhani Power Ltd Vs D.P. Sharma
Delhi High Court · (2024) 10 DEL CK 0006
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(s), 33C(2)
High Courts04 Oct 2024Disposed Of
M/s Dwarkadhis Projects Pvt. Ltd Vs Shri Pratap Chand Nasa & Anr
Delhi High Court · (2024) 10 DEL CK 0005
Constitution of India, 1950 — Article 227
High Courts04 Oct 2024Disposed Of
FIITJEE Ltd Vs Hans Raj Sharma
Delhi High Court · (2024) 10 DEL CK 0004
Constitution of India, 1950 — Article 227
High Courts04 Oct 2024Allowed
Avtar Singh Mankoo & Ors Vs Delhi Development Authority
Delhi High Court · (2024) 10 DEL CK 0003
Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 43(2)
High Courts04 Oct 2024Disposed Of
Vishal Kochhar Vs Pallavi Kashyap Kochhar
Delhi High Court · (2024) 10 DEL CK 0002
High Courts03 Oct 2024Disposed Of
Nnova And Company Vs Chand Raheja & Anr.
Delhi High Court · (2024) 10 DEL CK 1929
Trade Marks Act, 1999-Section 11(2), 9(2)(a)
High Courts03 Oct 2024
Tapas Haldar Vs State (G.N.C.T. Of Delhi)
Delhi High Court · (2024) 10 DEL CK 1995
Code of Criminal Procedure, 1973-Section 374(2), 161, 313, 428Indian Penal Code, 1860-Section 302, 201, 203, 404, 304, 300, 299, 364, 34Indian Evidence Act, 1872-Section 165, 106, 8, 3, 114
High Courts03 Oct 2024Dismissed
M/S. TDI Infrastructure Ltd. Vs Babita Chopra
Delhi High Court · (2024) 10 DEL CK 2006
Limitation Act-Section 5Constitution of India-Article 227
High Courts03 Oct 2024Disposed Of
M/S Lenswire Innovations Private Limited & Anr. Vs Indian Bank
Delhi High Court · (2024) 10 DEL CK 2017
CPC-Order XIIIA, VII Rule 11Commercial Courts Act, 2015-Section 12A
High Courts03 Oct 2024Disposed Of
Kamlesh Kumar Mishra Vs Green Earth Infraventures Private Limited & Ors.
Delhi High Court · (2024) 10 DEL CK 2018
Constitution of India-Article 227
High Courts03 Oct 2024Disposed Of
Mary Leela Thukral Vs Deepika Hingorani & Ors.
Delhi High Court · (2024) 10 DEL CK 2019
High Courts03 Oct 2024Disposed Of
Jyoti Shivadas Vs Dr Krishnakumar
Delhi High Court · (2024) 10 DEL CK 2021
Constitution of India-Article 227
High Courts03 Oct 2024Disposed Of
Shilpi Sharma Vs Praveen Sharma & Anr.
Delhi High Court · (2024) 10 DEL CK 2022
Family Courts Act, 1984-Section 19Constitution of India-Article 227
High Courts03 Oct 2024Dismissed
M/S GTL Infrastructure Ltd. Vs Babu Lal Yadav
Delhi High Court · (2024) 10 DEL CK 2023
Arbitration and Conciliation Act, 1996-Section 8, 37
High Courts03 Oct 2024Dismissed
Dr Praveen Singh Vs Dr Ashish Goyal & Anr.
Delhi High Court · (2024) 10 DEL CK 2130
Contempt of Courts Act, 1971-Section 11CCS (Conduct Rules), 1964CCS (CCA) Rules
High Courts03 Oct 2024Disposed Of
Ravinder Kumar Jain Vs Delhi Development Authority & Ors.
Delhi High Court · (2024) 10 DEL CK 2134
Constitution of India-Articles 226, 227
High Courts03 Oct 2024Dismissed
Ram Niwas Tyagi Vs Delhi Development Authority
Delhi High Court · (2024) 10 DEL CK 2135
Constitution of India-Article 226
High Courts03 Oct 2024Allowed
Thijs, Roeland Michel Mathieu Vs Assistant Controller Of Patents And Designs
Delhi High Court · (2024) 10 DEL CK 1704
Indian Patents Act, 1970-Section 117(A), 60, 60(3), proviso to Section 142(4)Patents Rules, 2003-Rule 84, 84(3)
High Courts03 Oct 2024Allowed
Prem Chand & Ors. Vs State & Anr.
Delhi High Court · (2024) 10 DEL CK 1721
Code of Criminal Procedure, 1973-Section 482, 156(3)IPC-Sections 323, 341, 354, 427, 452, 506, 120B, 147, 148, 149