High Courts01 Oct 2024Dismissed
The State (GNCT Of Delhi) Vs Satish Kumar & Anr.
Delhi High Court · (2024) 10 DEL CK 1604
Cr.P.C.-Section 378, 164IPC-Section 363, 366, 376Prevention of Children from Sexual Offences Act 2012-Section 6, 4
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 136 of 565
High Courts01 Oct 2024Dismissed
Union Of India & Ors. Vs Ajit Singh & Anr.
Delhi High Court · (2024) 10 DEL CK 1585
Constitution of India-Article 226
High Courts01 Oct 2024Dismissed
Dhruv Jain & Ors. Vs Govt. NCT Of Delhi & Ors.
Delhi High Court · (2024) 10 DEL CK 1563
Constitution of India-Article 226, 14, 19(1), 19(2) to 19(6)GGSIP University Act, 1998Delhi Professional colleges or Institutions (Prohibition of Capitation Fee, Regulation of Admission, Fixation of Non-exploitative Fee and Other Measures to Ensure Equity and Excellence) Act, 2007-Section 3(g), 3(d), proviso to Section 13
High Courts01 Oct 2024Dismissed
Nutan Gehlot Vs Assistant Commissioner Of Income Tax & Anr.
Delhi High Court · (2024) 10 DEL CK 1565
Income Tax Act, 1961-Section 143(2), 142(1), 139, 144BIncome-Tax Rules, 1962-Rule 12E
High Courts01 Oct 2024Dismissed
Ambience Farms Private Limited Vs Assistant Commissioner Of Income Tax & Anr.
Delhi High Court · (2024) 10 DEL CK 1562
Income Tax Act, 1961-Section 139, 142(1), 143(2), 144BIncome-tax Rules, 1962-Rule 12E
High Courts01 Oct 2024Dismissed
Ambience Towers Private Limited Vs Assistant Commissioner Of Income Tax & Anr.
Delhi High Court · (2024) 10 DEL CK 1561
Income Tax Act, 1961-Sections 139, 142(1), 143(2), 144BIncome-tax Rules, 1962-Rule 12E
High Courts01 Oct 2024Dismissed
Adhithiya Sairam Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 1555
Constitution of India-Article 226
High Courts01 Oct 2024Dismissed
NGR Consultants Pvt Ltd. Vs Assistant Commissioner Of Income Tax & Anr.
Delhi High Court · (2024) 10 DEL CK 1558
Income Tax Act, 1961-Section 143(2), 142(1), 139, 142, 144BIncome-tax Rules, 1962-Rule 12E
High Courts01 Oct 2024Disposed Of
Mr. Amardeep Singh Bedi Vs Union Of India & Anr.
Delhi High Court · (2024) 10 DEL CK 1513
Employees Provident Funds and Miscellaneous Provisions Act, 1952-Section 7AConstitution of India-Article 226, 19(1)(g), 19(6)Passports Act, 1967-Section 5.6, 10
High Courts01 Oct 2024Allowed
Satwant Singh Sanghera Vs The Assistant Commissioner Of Income Tax & Anr.
Delhi High Court · (2024) 10 DEL CK 1501
Income Tax Act, 1961-Section 245, 205
High Courts01 Oct 2024Dismissed
Arun Kumar Jain Vs Padam Chand Jain
Delhi High Court · (2024) 10 DEL CK 1493
Code of Civil Procedure, 1908-Section 24, 151, 10, Order 20 Rule 12Transfer of Property Act, 1881-Section 111(g)Indian Evidence Act-Section 116
High Courts01 Oct 2024Dismissed
Francis Marion Gegg Vs Customs
Delhi High Court · (2024) 10 DEL CK 1498
Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8, 21, 21(c), 23, 23(c), 37, 42, 43(a), 50, 52, 52-A, 57, 60, 67Customs Act, 1962-Sections 102, 110, 111
High Courts01 Oct 2024Disposed Of
Jagdishwar Kumar Sethi (Deceased) Thr Lrs Vs Ram Pratap Singh & Ors
Delhi High Court · (2024) 10 DEL CK 0028
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts01 Oct 2024Dismissed
Harpreet Singh Batra & Ors Vs Tiju Thomas & Anr
Delhi High Court · (2024) 10 DEL CK 0027
High Courts01 Oct 2024Disposed Of
M/s Mahatma Gandhi Mission Hospital Vs Mr. Parshuram Langde
Delhi High Court · (2024) 10 DEL CK 0026
Constitution of India, 1950 — Article 227
High Courts01 Oct 2024Disposed Of
Dr. Sheenu Gupta Vs Parshuram Landge
Delhi High Court · (2024) 10 DEL CK 0025
Constitution of India, 1950 — Article 227
High Courts01 Oct 2024Dismissed
Udai Bhan And Anr Vs Raj Kumar @ Lala And Ors
Delhi High Court · (2024) 10 DEL CK 0024
Code of Civil Procedure, 1908 — Order 39 Rules 1, Order 39 Rules 2Delhi Municipal Corporation Act, 1957 — Section 344(2)
High Courts01 Oct 2024Disposed Of
Preeti Chauhan Vs ICICI Lombard General Insurance Co Ltd & Ors
Delhi High Court · (2024) 10 DEL CK 0023
Code of Civil Procedure, 1908 — Order 7 Rule 10, Order 39 Rules 1, Order 39 Rules 2
High Courts01 Oct 2024Dismissed
Paryag Raj Vs Gaurav Anand
Delhi High Court · (2024) 10 DEL CK 0022
Code of Civil Procedure, 1908 — Order 8 Rule 10
High Courts01 Oct 2024Dismissed
Francis Marion Gegg Vs Customs
Delhi High Court · (2024) 10 DEL CK 0020
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 21(c), 23, 23(c), 37, 43(a), 50, 52A, 67Customs Act, 1962 — Section 102, 110, 111