High Courts30 Sept 2024Disposed Of
Siyaram Bros. (Rajasthan) Pvt Ltd Vs Kirloskar Oil Engines Ltd
Delhi High Court · (2024) 09 DEL CK 1810
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 138 of 565
High Courts30 Sept 2024Dismissed
Rakesh Singh Vs Union Of India & Ors.
Delhi High Court · (2024) 09 DEL CK 1866
High Courts30 Sept 2024Disposed Of
Aktiebolaget Volvo & Ors. Vs Lamina Suspension Products Limited
Delhi High Court · (2024) 09 DEL CK 1878
Code of Civil Procedure, 1908-Order XIII-A Rule 2 & 3
High Courts30 Sept 2024Disposed Of
Staff Selection Commission & Ors. Vs Sonu
Delhi High Court · (2024) 09 DEL CK 2039
High Courts30 Sept 2024Disposed Of
Staff Selection Commission & Ors. Vs Monu Kumar
Delhi High Court · (2024) 09 DEL CK 2042
High Courts30 Sept 2024Dismissed
Indian Council Of Agricultural Research & Anr. Vs Sushila & Anr.
Delhi High Court · (2024) 09 DEL CK 2044
Constitution of India-Article 226
High Courts30 Sept 2024Disposed Of
Union Of India & Ors. Vs Hemant Kumar
Delhi High Court · (2024) 09 DEL CK 2045
High Courts30 Sept 2024Dismissed
Pragati Kesharwani Vs Union of India & Ors.
Delhi High Court · (2024) 09 DEL CK 2069
Constitution of India-Article 226Oil and Natural Gas Corporation Limited Medical Examination of Employees Rules, 1996-Rule 2.1, sub-Rule 3(e), Annexure-V, ONGC:MER-V, Para V(a), paragraph 4 of sub-para V Note (iii)Rights of Persons with Disabilities Act, 2016-Section 2(y), 3(1), 3(3), 3(5), 20(2), 76
High Courts30 Sept 2024Dismissed
Arun G S Vs Dr Ram Manohar Lohia Hospital & Anr.
Delhi High Court · (2024) 09 DEL CK 2071
High Courts30 Sept 2024Dismissed
M/s Star Shares & Stock Brokers Ltd Vs Praveen Gupta & Anr.
Delhi High Court · (2024) 09 DEL CK 2076
Arbitration and Conciliation Act, 1996-Section 34, 34(2), 34(2-A), 31(7), 31(7)(a), 31(7)(b), 37Arbitration Act, 1940
High Courts30 Sept 2024Dismissed
Vidushi Kasniya Vs University Of Delhi & Ors.
Delhi High Court · (2024) 09 DEL CK 2119
Constitution of India-Article 14, 226
High Courts30 Sept 2024Dismissed
Voice Of Ex Servicemen Society & Ors. Vs Union Of India & Anr.
Delhi High Court · (2024) 09 DEL CK 2135
High Courts30 Sept 2024Dismissed
Ex Ct./Dcpo Sunil Kumar Vs Union Of India & Ors.
Delhi High Court · (2024) 09 DEL CK 2138
CISF Rules, 2001-Rule 25
High Courts30 Sept 2024Dismissed
Ankush Jain Vs Directorate Of Enforcement
Delhi High Court · (2024) 09 DEL CK 2172
Code of Criminal Procedure, 1973-Section 439, 167(2), 167, 173, 173(2), 173(8), 175(5), 319Prevention of Corruption Act, 1988-Section 13(1)(e), 13(2)Indian Penal Code, 1860-Section 109
High Courts30 Sept 2024Dismissed
Raj Kishan Chabra (Since Deceased) Through LR. Anil Chabra Vs Bharat Kalra & Ors.
Delhi High Court · (2024) 09 DEL CK 2174
Cr.P.C-Section 115, 151CPC, 1908-Order XXII, XXII Rule 3, XXII Rule 4, XXII Rule 4 Sub-Clause 5, XXII Rule 9, XXII Rule 10ALimitation Act, 1963-Section 5, Article 120, 121
High Courts30 Sept 2024Disposed Of
Sh Satish Kumar Vs Directorate Of Enforcement
Delhi High Court · 2024 INSC 632
Criminal Procedure Code, 1973-Section 439, 173, 207Prevention of Money Laundering Act, 2002-Section 3, 4, 22, 40, 45, 45(1)Indian Penal Code-Section 120B
High Courts30 Sept 2024Allowed
Smt. Madhu Bala & Anr. Vs Smt. Deepika Arora
Delhi High Court · (2024) 09 DEL CK 2177
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, 151, XXXVII Rule 1Transfer of Property Act, 1882-Section 54, 53A, 53
High Courts30 Sept 2024Dismissed
Ms. Sunayna Sabharwal & Anr. Vs The State & Ors.
Delhi High Court · (2024) 09 DEL CK 2179
Code of Criminal Procedure, 1973-Section 482, 200, 190Consumer Protection Act, 2019-Section 12IPC-Section 465, 471, 120-B
High Courts30 Sept 2024Allowed
Jagdish Kumar Vs Ramjani @ Kailash & Ors.
Delhi High Court · (2024) 09 DEL CK 2180
Motor Vehicles Act, 1988-Section 173
High Courts30 Sept 2024Dismissed
Radha Nath Nandy Vs Rajpal
Delhi High Court · (2024) 09 DEL CK 2181
Code of Criminal Procedure, 1973-Section 482, 200, 203, 319Indian Penal Code, 1860-Section 449, 450, 451, 120B, 506(2), 34