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Delhi High Court judgments, 2024

11,287 judgments · page 139 of 565

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High Courts30 Sept 2024Dismissed

Union Of India Vs M/s Satish Builders

Delhi High Court · (2024) 09 DEL CK 2182

Arbitration & Conciliation Act, 1996-Section 34Indian Contract Act-Section 55
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High Courts30 Sept 2024Dismissed

M/s Muscle Fuelz & Anr. Vs United Spirits Limited

Delhi High Court · (2024) 09 DEL CK 2183

Code of Criminal Procedure, 1973-Section 482Negotiable Instrument Act-Section 138, 139
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High Courts30 Sept 2024Dismissed

Anil Dutt Sharma Vs The Govt. Of GNCT Of Delhi

Delhi High Court · (2024) 09 DEL CK 2184

Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482, 160, 91, 243 (2)POC Act-Section 8, 19
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High Courts30 Sept 2024Allowed

Abbott Healthcare Private Limited Vs Union Of India & Anr.

Delhi High Court · (2024) 09 DEL CK 1536

Indian Companies Act, 1956Code of Civil Procedure, 1908-Section 80Drugs and Cosmetic Rules, 1945-Schedule V, Rule 124-B
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High Courts30 Sept 2024Allowed

BKP Enterprise & Anr. Vs Spicejet Limited

Delhi High Court · (2024) 09 DEL CK 1535

Companies Act, 1956Specific Relief Act, 1963-Section 10Indian Contract Act, 1872-Sections 7, 8, 17, 18, 19, 70, 73
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High Courts30 Sept 2024Disposed Of

Royal Sundaram General Insurance Co. Ltd Vs Zeenat Khan & Ors.

Delhi High Court · (2024) 09 DEL CK 1534

Motor Vehicles Act, 1988-Section 173, 166(1), 166, 163(a)Indian Penal Code-Section 279, 338, 304A
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High Courts30 Sept 2024Allowed

Mrs. Vipula Chandhok & Ors. Vs Kulbir Singh Chandhok & Ors.

Delhi High Court · (2024) 09 DEL CK 1533

Code of Civil Procedure, 1908-Order XII Rule 6, Section 151, XXIII Rule 3, 152Transfer of Property Act, 1882-Section 43
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High Courts30 Sept 2024Dismissed

National Highway Authority Of India (NHAI) Vs Roadways Solution India Private Ltd.

Delhi High Court · (2024) 09 DEL CK 1532

Arbitration & Conciliation Act, 1996-Section 34, 48Contract Act-Section 74Interest Act
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High Courts30 Sept 2024Dismissed

Dr. Shantanu Mandal Vs Union Of India & Anr.

Delhi High Court · (2024) 09 DEL CK 2192

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High Courts30 Sept 2024Disposed Of

Khyali Ram & Ors. Vs Indira Gandhi Hospital & Ors.

Delhi High Court · (2024) 09 DEL CK 1375

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High Courts30 Sept 2024Disposed Of

Rashida Khatoon Vs State NCT Of Delhi & Anr.

Delhi High Court · (2024) 09 DEL CK 1416

IPC-Section 307, 323, 506, 509, 34, 302, 354CrPC-Section 164
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High Courts30 Sept 2024Disposed Of

Ajay Tyagi Vs Anheuser Busch Inbev India Ltd.

Delhi High Court · (2024) 09 DEL CK 1421

Negotiable Instruments Act, 1881-Section 138, 148CrPC-Section 389
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High Courts30 Sept 2024Disposed Of

Ajay Tyagi Vs Anheuser Busch Inbev India Ltd.

Delhi High Court · (2024) 09 DEL CK 1422

Negotiable Instruments Act, 1881-Section 138, 148CrPC-Section 389
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High Courts30 Sept 2024Disposed Of

Ajay Tyagi Vs Anheuser Busch Inbev India Ltd.

Delhi High Court · (2024) 09 DEL CK 1435

Negotiable Instruments Act, 1881-Section 138, 148CrPC-Section 389
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High Courts30 Sept 2024Dismissed

State Govt Of NCT Of Delhi Vs Krishan Kumar

Delhi High Court · (2024) 09 DEL CK 1434

IPC-Sections 376, 354, 354(B), 506, 509, 323, 34, 452
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High Courts30 Sept 2024Dismissed

Tiddim Road Athletic Union TRAU Football Club Vs Union Of India And Anr.

Delhi High Court · (2024) 09 DEL CK 1428

Constitution of India-Article 14
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High Courts30 Sept 2024Dismissed

Pr. Commissioner Of Income Tax -7, Delhi Vs Sony India Pvt. Ltd.

Delhi High Court · (2024) 09 DEL CK 1463

Income Tax Act, 1961-Section 260A, 143(3), 144C(13), 143(3A), 143(3B), 115JB, 92C, 33AC, 37
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High Courts30 Sept 2024Dismissed

Raghav Garg Vs Income Tax Officer Ward 35 (1) Delhi

Delhi High Court · (2024) 09 DEL CK 1462

Income Tax Act, 1961-Section 148A(d), 148A(b), 148A(a), 148, 149(1)(a), 147, 147(a)
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High Courts30 Sept 2024Dismissed

Vimla Vs Sanjay Sindhani

Delhi High Court · (2024) 09 DEL CK 0081

Code of Civil Procedure, 1908 — Section 151, Order 1 Rule 10
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High Courts30 Sept 2024Disposed Of

Siyaram Bros. (Rajasthan) Pvt Ltd Vs Kirloskar Oil Engines Ltd

Delhi High Court · (2024) 09 DEL CK 0080

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