High Courts27 Sept 2024Disposed Of
Reliance General Insurance Co. Ltd. Vs Balbir Kaur
Delhi High Court · (2024) 09 DEL CK 1805
Constitution of India-Article 227
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 141 of 565
High Courts27 Sept 2024Disposed Of
Sudhir Kumar Dhingra Vs Delhi Development Authority
Delhi High Court · (2024) 09 DEL CK 1841
Constitution of India, 1950-Article 226Right to Information Act, 2005
High Courts27 Sept 2024Disposed Of
Mahender & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2024) 09 DEL CK 1936
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406Hindu Marriage Act-Section 13B(2)
High Courts27 Sept 2024Disposed Of
Danish & Ors. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 09 DEL CK 1935
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A/406/34
High Courts27 Sept 2024Disposed Of
Vishnu Verma & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2024) 09 DEL CK 1934
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34, 323Dowry Prohibition Act, 1961-Section 4
High Courts27 Sept 2024Disposed Of
Nigam Prakash & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2024) 09 DEL CK 1933
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34
High Courts27 Sept 2024Disposed Of
Karan Tejpaul & Anr. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 09 DEL CK 1932
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482IPC-Sections 354A, 506, 509, 34
High Courts27 Sept 2024Disposed Of
Sunny Anand & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 09 DEL CK 1930
Constitution of India-Article 226, 227Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34
High Courts27 Sept 2024Disposed Of
Sawan Khokhar & Ors. Vs State & Anr.
Delhi High Court · (2024) 09 DEL CK 1929
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34
High Courts27 Sept 2024Dismissed
Ajay Pal Vs Deputy Director Of Education & Ors.
Delhi High Court · (2024) 09 DEL CK 2026
Central Civil Services (Temporary Service) Rules, 1965-Rule 5(1)IPC-Sections 452, 323, 325, 504, 506, 383, 376-DConstitution of India-Article 226
High Courts27 Sept 2024
Vikram Rana Vs North Delhi Municipal Corporation & Ors.
Delhi High Court · (2024) 09 DEL CK 2031
IPC
High Courts27 Sept 2024Dismissed
Ministry Of Railways & Ors. Vs Shri Mohan Singh Sandhu
Delhi High Court · (2024) 09 DEL CK 2032
Railways Service (Discipline and Appeal Rules), 1968-Rule 9
High Courts27 Sept 2024Disposed Of
Staff Selection Commission & Ors. Vs Shashikant Kumar
Delhi High Court · (2024) 09 DEL CK 2037
High Courts27 Sept 2024Allowed
North Delhi Municipal Corporation Vs R&T Enterprises
Delhi High Court · (2024) 09 DEL CK 2040
High Courts27 Sept 2024Disposed Of
Dr. Yogieta S Mehra Vs Lt. Governor Of Delhi & Ors.
Delhi High Court · (2024) 09 DEL CK 2072
High Courts27 Sept 2024Dismissed
Sh G L Gupta Vs Delhi Urban Shelter Improvement Board
Delhi High Court · (2024) 09 DEL CK 2073
Constitution of India-Article 226Prevention of Corruption Act, 1988-Section 13(1)(d), 13(2)CCS Leave Rules-Rule 39(3)
High Courts27 Sept 2024Disposed Of
Dr Monika Bansal Vs Lt Governor Of Delhi & Ors.
Delhi High Court · (2024) 09 DEL CK 2074
High Courts27 Sept 2024Dismissed
Tanay Das Vs Union Of India & Ors.
Delhi High Court · (2024) 09 DEL CK 2131
Constitution of India-Article 226BSF Rules, 1969-Rule 25Central Civil Services (Pension) Rules, 2021-Rule 39
High Courts27 Sept 2024Dismissed
Delhi Gymkhana Club Limited Vs Col Ashish Khanna SM Retd & Ors.
Delhi High Court · (2024) 09 DEL CK 1519
Code of Civil Procedure, 1908-Order XLIII Rule 1, XXXIX Rule 1 and 2, VIII Rule 1, VIII Rule 10, Section 129Delhi High Court Act, 1966-Section 10, 7Delhi High Court (Original Side) Rules, 2018-Rule 2, Chapter VII; Rule 4, Chapter VII; Rule 5, Chapter VII
High Courts27 Sept 2024
Master Arnesh Shaw Vs Union Of India & Anr.
Delhi High Court · (2024) 09 DEL CK 1516
Patents Act, 1970-Section 8