High Courts27 Apr 2021Disposed Of
Sarv Priya Mahajan Cghs Ltd Vs Registrar Of Cooperative Societies
Delhi High Court · (2021) 04 DEL CK 0265
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 91 of 154
High Courts27 Apr 2021
Kush Sharma Vs Government Of Nct Of Delhi
Delhi High Court · (2021) 04 DEL CK 0262
High Courts27 Apr 2021Dismissed
Rajinder Lal Arora Vs Monu Dhingra & Ors
Delhi High Court · (2021) 04 DEL CK 0240
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 1A, Order 6 Rule 17
High Courts27 Apr 2021Allowed
Ericsson India Global Services Pvt Ltd Vs Union Of India & Ors
Delhi High Court · (2021) 04 DEL CK 0239
Constitution Of India, 1950 — Article 226Foreign Trade (Development And Regulation) Act, 1992 — Section 5, 6, 6(3), 15, 16, 38(3), 42B(1), 42B(2)Telecom Regulatory Authority of India Act, 1997 — Section 2(e), 2(j), 2(k)
High Courts27 Apr 2021
Indian Commercial Pilots Association Vs Directorate General Of Civil Aviation
Delhi High Court · (2021) 04 DEL CK 0232
High Courts27 Apr 2021Disposed Of
Akshat Aggarwal & Ors. Vs State & Anr
Delhi High Court · (2021) 04 DEL CK 0219
Indian Penal Code, 1860 — Section 34, 406, 498AHindu Marriage Act, 1955 — Section 13B(1), 13B(2)
High Courts27 Apr 2021Dismissed
M/S. Hira Sweets & Confectionary Pvt. Ltd. And Others Vs Hira Confectioners
Delhi High Court · (2021) 04 DEL CK 0217
Limitation Act, 1963 — Article 123Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts26 Apr 2021
Bharat Bhushan Jindal Vs Principal Commissioner Of Income Tax-12 & Anr
Delhi High Court · (2021) 04 DEL CK 0270
Income Tax Act, 1961 — Section 80IC, 254(2)Direct Tax Vivad Se Vishwas Act, 2020 — Section 2(1)(a)
High Courts26 Apr 2021Disposed Of
Jaideep Ahuja Vs Govt, Of N.C.T Of Delhi & Anr
Delhi High Court · (2021) 04 DEL CK 0267
High Courts26 Apr 2021Disposed Of
Sinu John Vs Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2021) 04 DEL CK 0264
High Courts26 Apr 2021Disposed Of
Vivek Garg Vs Government Of Nct Of Delhi & Ors.
Delhi High Court · (2021) 04 DEL CK 0263
High Courts26 Apr 2021Disposed Of
Vishesh Jain Vs Deaprtment Of Revenue Intelligence
Delhi High Court · (2021) 04 DEL CK 0257
Code Of Criminal Procedure, 1973 — Section 41A, 41(1), 438, 482Customs Act, 1962 — Section 132, 135
High Courts26 Apr 2021Disposed Of
Hapag Lloyd India Pvt Ltd & Anr Vs Hotel Needs India & Ors.
Delhi High Court · (2021) 04 DEL CK 0256
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Major Port Trust Act, 1963 — Section 59, 60
High Courts26 Apr 2021Dismissed
Dinesh Singh Vs Dr. Ajay Bhushan Pandey & Ors
Delhi High Court · (2021) 04 DEL CK 0237
Constitution Of India, 1950 — Article 136, 226
High Courts26 Apr 2021Dismissed
Subhashini Rajan And Ors Vs Union Of India And Ors
Delhi High Court · (2021) 04 DEL CK 0213
Constitution Of India, 1950 — Article 14, 32
High Courts26 Apr 2021Disposed Of
Subash Chandra Kumar & Anr Vs State (Nct Of Delhi) Through Home Secretary & Anr.
Delhi High Court · (2021) 04 DEL CK 0212
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts26 Apr 2021Disposed Of
Tanveer Malik Vs State
Delhi High Court · (2021) 04 DEL CK 0209
Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 153A, 307, 436, 505Arms Act, 1959 — Section 27, 30Code Of Criminal Procedure, 1973 — Section 161
High Courts26 Apr 2021Disposed Of
Vipul Plastic And Allied Industries Pvt Ltd Vs DDA
Delhi High Court · (2021) 04 DEL CK 0208
High Courts23 Apr 2021Dismissed
Supertech Limited Vs B.E. Billimoria And Co. Ltd. & Anr.
Delhi High Court · (2021) 04 DEL CK 0220
Arbitration And Conciliation Act, 1996 — Section 9, 17, 17(1)(ii), 17(1)(ii)(e), 37(2)(b)