High Courts20 Apr 2021Disposed Of

Nastor Farirai Ziso Vs NCB

Delhi High Court · (2021) 04 DEL CK 0180

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viid), 8, 9A, 23, 25A, 29, 37, 67
High Courts20 Apr 2021Disposed Of

‘X’ Vs Union Of India And Ors

Delhi High Court · (2021) 04 DEL CK 0178

Constitution Of India, 1950 — Article 19(1)(a), 19(2)Information Technology (Procedure And Safeguards For Blocking For Access Of Information By Public) Rules, 2009 — Rule 2(c), 3, 10Information Technology (Intermediary Guidelines And Digital Media Ethics Code) Rules, 2021 — Rule 2(1)(j), 2(1)(w), 2(1)(v), 2(1)(x), 3, 3(1)(b), 3(1)(d), 3(1)(g), 3(1)(j), 3(2), 3(2)(b), 4, 4(1)(a), 4(1)(b), 4(1)(c), 4(1)(d), 4(4), 4(6), 4(8), 6, 7
High Courts19 Apr 2021Dismissed

Delhi Golf Club Employees Union Vs Union Of India And Ors

Delhi High Court · (2021) 04 DEL CK 0258

Constitution Of India, 1950 — Article 12, 17, 19(1)(g), 19(6), 21, 32, 226Disaster Management Act, 2005 — Section 10, 10(L), 58Contract Labour (Regulation & Abolition) Act, 1970 — Section 4, 7, 9, 10, 23, 24, 25