High Courts23 Apr 2021Disposed Of
Ameet Khandelwal Vs State Of Nct Of Delhi
Delhi High Court · (2021) 04 DEL CK 0214
Indian Penal Code, 1860 — Section 376, 506, 509Code Of Criminal Procedure, 1973 — Section 438
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 92 of 154
High Courts23 Apr 2021Disposed Of
Adil Sajeer Ansari Vs University Of Delhi & Anr
Delhi High Court · (2021) 04 DEL CK 0203
Constitution Of India, 1950 — Article 14, 19, 21, 226Delhi University Act, 1922 — Section 17, 32
High Courts23 Apr 2021Disposed Of
Apaar Infratech Pvt Ltd Vs Nhpc Limited
Delhi High Court · (2021) 04 DEL CK 0202
Arbitration And Conciliation Act, 1996 — Section 17
High Courts22 Apr 2021Dismissed
Shri Baba Mastnath Ayurvedic College Vs Union Of India
Delhi High Court · (2021) 04 DEL CK 0272
High Courts22 Apr 2021Dismissed
M/S. Northern India Carriers Vs Vinay Kumar & Anr
Delhi High Court · (2021) 04 DEL CK 0271
Constitution Of India, 1950 — Article 133(1)(a)Code Of Civil Procedure, 1908 — Section 100, 109, Order 41 Rule 3(A), Order 7 Rule 7Limitation Act, 1963 — Section 5
High Courts22 Apr 2021Dismissed
Sheikh M. Maroof Vs Phoenix Arc Pvt Ltd & Ors.
Delhi High Court · (2021) 04 DEL CK 0221
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17Code Of Criminal Procedure, 1973 — Section 482Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 19(13)(A), 19(18)(25), 19(25)
High Courts22 Apr 2021Disposed Of
JKUMAR - CRTV JV, Mumbai Vs Regional Labour Commissioner, New Delhi & Ors.
Delhi High Court · (2021) 04 DEL CK 0218
Minimum Wages Act, 1948 — Section 20(1), 20(2)
High Courts22 Apr 2021Dismissed
Hyundai Motor India Ltd. & Anr. Vs Dr. T.N. Grover
Delhi High Court · (2021) 04 DEL CK 0215
Code Of Civil Procedure, 1908 — Order 41 Rule 27Evidence Act, 1872 — Section 65B
High Courts22 Apr 2021Disposed Of
Niranjan Lal & Anr Vs Union Of India & Ors
Delhi High Court · (2021) 04 DEL CK 0207
High Courts22 Apr 2021Dismissed
Whatsapp LLC Vs Competition Commission Of India & Anr
Delhi High Court · (2021) 04 DEL CK 0206
Constitution Of India, 1950 — Article 21Competition Act, 2002 — Section 3, 3(3)(b), 4, 4(2)(a)(i), 4(2)(c), 4(2)(e), 21, 21A, 26, 26(1), 26(2), 57, 60Industrial Disputes Act, 1947 — Section 2(j)
High Courts22 Apr 2021Allowed
Sagar Ratna Restaurants Pvt. Ltd Vs D S Foods & Ors
Delhi High Court · (2021) 04 DEL CK 0205
Constitution Of India, 1950 — Article 227Arbitration And Conciliation Act, 1996 — Section 8, 9, 11, 17, 37, 37(2)(b)
High Courts22 Apr 2021Dismissed
Bata India Limited Vs Sarla Sharma (Since Deceased) Through Lrs And Ors
Delhi High Court · (2021) 04 DEL CK 0204
Code Of Civil Procedure, 1908 — Section 96, 96(2), Order 43 Rule 1, Order 43 Rule 1(d), Order 9 Rule 13Delhi Rent Control Rules, 1959 — Rule 23Delhi Rent Control Act, 1958 — Section 14A, 14B, 14C, 14D, 14(1), 14(1)(e), 14(7), 15, 15(2), 15(7), 25A, 25B, 25B(3), 25B(4), 25B(7), 25B(8), 25B(9), 25B(10), 37, 37(2), 38, 39
High Courts22 Apr 2021Disposed Of
M/S Instapower Ltd Vs Airports Authority Of India
Delhi High Court · (2021) 04 DEL CK 0200
High Courts22 Apr 2021
Concentrix Services Netherlands B.V. Vs Income Tax Officer (TDS) And Anr
Delhi High Court · (2021) 04 DEL CK 0192
Income Tax Act, 1961 — Section 90, 197
High Courts22 Apr 2021Disposed Of
Pankaj Nayak Vs State & Anr.
Delhi High Court · (2021) 04 DEL CK 0191
Indian Penal Code, 1860 — Section 336
High Courts20 Apr 2021Dismissed
Surinder Pal Vs Union Of India & Anr.
Delhi High Court · (2021) 04 DEL CK 0268
Constitution Of India, 1950 — Article 14Sashastra Seema Bal Rules, 2009 — Rule 29
High Courts20 Apr 2021Dismissed
M/S Squirrel Design House Vs National Fertilizers Limited And Ors
Delhi High Court · (2021) 04 DEL CK 0244
High Courts20 Apr 2021Disposed Of
Trosifol India Private Limited Vs
Delhi High Court · (2021) 04 DEL CK 0222
Companies (Court) Rules, 1959 — Rule 329Companies Act, 1956 — Section 484(1), 485, 497, 497(6)
High Courts20 Apr 2021Dismissed
Abhishek Kumar Vs Office Of District And Sessions Judge (HQ) & Anr.
Delhi High Court · (2021) 04 DEL CK 0197
Constitution Of India, 1950 — Article 14, 16, 21Delhi District Courts Establishment (Appointment & Conditions Of Service) Rules, 2012 — Rule 4, 11(1), 44
High Courts20 Apr 2021Disposed Of
Pothens Vehicles And Service Pvt Limited Vs Honda Cars India Limited & Anr
Delhi High Court · (2021) 04 DEL CK 0190
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 12(2), 17