High Courts30 Apr 2021
All India Institute Of Medical Sciences Vs ELSY Jacob & Ors.
Delhi High Court · (2021) 04 DEL CK 0252
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 90 of 154
High Courts30 Apr 2021Dismissed
Ishwar Singh Vs Union Of India & Ors.
Delhi High Court · (2021) 04 DEL CK 0251
High Courts30 Apr 2021
Rakesh Vs M/S J.M.J. Signage
Delhi High Court · (2021) 04 DEL CK 0250
Industrial Disputes Act, 1947 — Section 11A, 25FCode Of Civil Procedure, 1908 — Section 11Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3
High Courts30 Apr 2021Disposed Of
Dr Lata Maitri Vs North Delhi Municipal Corporation & Anr
Delhi High Court · (2021) 04 DEL CK 0247
High Courts30 Apr 2021Dismissed
Machinenfabrik Rieter AG & Anr. Vs Tex Tech Industries (India) Private Limited & Anr
Delhi High Court · (2021) 04 DEL CK 0246
Code Of Civil Procedure, 1908 — Section 20, 20(c), Order 7 Rule 10Trade Marks Act, 1999 — Section 134
High Courts30 Apr 2021Disposed Of
Ankit Tomar Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2021) 04 DEL CK 0245
High Courts29 Apr 2021Dismissed
Chander Mohan Chopra Vs Nand Kishore Since Decesaed Through Lrs
Delhi High Court · (2021) 04 DEL CK 0261
Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 15(1), 38Limitation Act, 1963 — Section 14Code Of Civil Procedure, 1908 — Section 15, 151
High Courts29 Apr 2021Disposed Of
Mohd Rehan Vs BSES Yamuna Power Limited
Delhi High Court · (2021) 04 DEL CK 0248
High Courts29 Apr 2021Disposed Of
Harpreet Singh & Anr Vs Government Of National Capital Territory Of Delhi & Ors
Delhi High Court · (2021) 04 DEL CK 0242
High Courts29 Apr 2021Disposed Of
Inderjeet Dabas Vs District And Sessions Judge (Headquarters)
Delhi High Court · (2021) 04 DEL CK 0241
High Courts29 Apr 2021Disposed Of
Gulfam Alias VIP Vs State
Delhi High Court · (2021) 04 DEL CK 0238
Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 153A, 307, 436, 505Arms Act, 1959 — Section 27, 30
High Courts28 Apr 2021Disposed Of
Anil Kumar Sethi & Anr. Vs Govt. Of Nct Of Delhi & Ors.
Delhi High Court · (2021) 04 DEL CK 0259
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts28 Apr 2021Dismissed
Kake @ Sandeep Yadav Vs State
Delhi High Court · (2021) 04 DEL CK 0255
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 392, 397, 411, 506Arms Act, 1959 — Section 25, 27, 54, 59
High Courts28 Apr 2021Dismissed
Zahid@ Mohd Jahid Vs State Of Nct Of Delhi
Delhi High Court · (2021) 04 DEL CK 0249
Code Of Criminal Procedure, 1973 — Section 161, 439, 482Indian Penal Code, 1860 — Section 307, 324, 392, 397, 452
High Courts28 Apr 2021Dismissed
Mahesh Kumar Vs Government Of N.C.T., Delhi & Ors.
Delhi High Court · (2021) 04 DEL CK 0243
High Courts28 Apr 2021Disposed Of
Anuj Goyal Vs North Delhi Municipal Corporation & Ors
Delhi High Court · (2021) 04 DEL CK 0235
High Courts28 Apr 2021Disposed Of
Vivek Kumar Yadav Vs State & Anr
Delhi High Court · (2021) 04 DEL CK 0234
Indian Penal Code, 1860 — Section 323, 376, 376(2)(n)Code Of Criminal Procedure, 1973 — Section 482
High Courts28 Apr 2021
United Spirits Limited Vs Som Fragrances Private Limited & Ors
Delhi High Court · (2021) 04 DEL CK 0233
Trade Marks Act, 1999 — Section 29(4)
High Courts27 Apr 2021Disposed Of
Mohd Rizwan Vs Govt Of Nct Of Delhi And Ors
Delhi High Court · (2021) 04 DEL CK 0266