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Delhi High Court judgments, 2021

3,070 judgments · page 89 of 154

High Courts04 May 2021Dismissed

Pradeep Kumar Singh Vs Union Of India & Anr

Delhi High Court · (2021) 05 DEL CK 0037

Constitution Of India, 1950 — Article 311, 311(2)Punjab Educational Service (Provincialised Cadre) Class-III Rules, 1961 — Rule 6(b), 6(3)Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 9
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High Courts04 May 2021Dismissed

Banga Electronics Pvt. Ltd. Vs Jagmohan Singh

Delhi High Court · (2021) 05 DEL CK 0018

Arbitration And Conciliation Act, 1996 — Section 7, 8, 9, 11Code Of Criminal Procedure, 1973 — Section 125Indian Contract Act, 1872 — Section 2(g), 2(h), 10, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 25, 26, 27, 28, 29, 30
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High Courts04 May 2021Disposed Of

Adil Singh Vs Union Of India & Ors.

Delhi High Court · (2021) 05 DEL CK 0008

Delhi Stamp (Prevention Of Undervaluation Of Instruments) Rules, 2007 — Rule 4Land Acquisition Act, 1894 — Section 4(1), 6, 17(1), 18, 19, 23(1), 23(1A), 23(2), 28, 30, 31, 54
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High Courts30 Apr 2021

Prem Prakash Dhawan Vs Aman Dhattarwal & Ors

Delhi High Court · (2021) 04 DEL CK 0253

Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 7 Rule 2(a), Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4, Order 1 Rule 9 , Order 1 Rule 10, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(b), Order 7 Rule 11(c), Order 7 Rule 11(d), Order 7 Rule 11(e), Order 7 Rule 11(f)Delhi School Education Rules, 1973 — Rule 113, 114, 122, 123Contempt of Courts Act, 1971 — Section 12
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