High Courts11 May 2021Dismissed
Shanti Swaroop & Anr Vs Secretary Ministry Of Finance & Ors.
Delhi High Court · (2021) 05 DEL CK 0077
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 87 of 154
High Courts11 May 2021Disposed Of
Air Traffic Controllers Guild (India) Vs Union Of India & Ors
Delhi High Court · (2021) 05 DEL CK 0053
High Courts11 May 2021Dismissed
M/S Janta Associates Vs Indian Oil Foundation & Anr
Delhi High Court · (2021) 05 DEL CK 0052
Code Of Civil Procedure, 1908 — Order 38 Rule 5Arbitration And Conciliation Act, 1996 — Section 9, 9(ii)(b)
High Courts11 May 2021Allowed
National Highways Authority Of India Vs Bhubaneswar Expressway Private Limited
Delhi High Court · (2021) 05 DEL CK 0047
Limitation Act, 1963 — Article 116, 117Delhi High Court (Original) Side Rules, 2018 — Rule 5Code Of Civil Procedure, 1908 — Section 149, Order 15A, Order 38, Order 39, Order 39 Rule 1, Order 2 Rule 2, Order 39 Rule 2, Order 12 Rule 6, Order 39 Rule 10
High Courts11 May 2021
Jawaharlal Nehru University Teachers Assocaition Through: Moushumi Basu & Ors. Vs Jawaharlal Nehru University Through: Vice Chancellor & Anr.
Delhi High Court · (2021) 05 DEL CK 0046
High Courts11 May 2021Disposed Of
Akash Sharma & Ors. Vs State (Govt Of Nct Of Delhi) & Ors.
Delhi High Court · (2021) 05 DEL CK 0045
Indian Penal Code, 1860 — Section 34, 120B, 380, 420, 448, 468, 471
High Courts11 May 2021Dismissed
Jogender Vs State
Delhi High Court · (2021) 05 DEL CK 0039
Indian Penal Code, 1860 — Section 34, 188, 269, 307, 411Code Of Criminal Procedure, 1973 — Section 51, 107Arms Act, 1959 — Section 27, 54, 59
High Courts10 May 2021Disposed Of
Kbb Nuts Private Limited Vs National Faceless Assessment Centre Delhi (Earlier National E-Assessment Centre Delhi) & Anr.
Delhi High Court · (2021) 05 DEL CK 0104
Income Tax Act, 1961 — Section 92CA(1), 142(1), 143(2), 143(3), 144B, 156, 270A, 271AAC(1), 274
High Courts10 May 2021Dismissed
Rahul Yadav Vs IDBI Bank
Delhi High Court · (2021) 05 DEL CK 0079
Constitution Of India, 1950 — Article 12, 226, 226(1), 226(2), 227Code Of Civil Procedure, 1908 — Order 2 Rule 2Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)
High Courts10 May 2021Allowed
Navdeep Singh @ Gaurav Vs State Of Nct Of Delhi
Delhi High Court · (2021) 05 DEL CK 0043
Code Of Criminal Procedure, 1973 — Section 164, 437, 438, 439Indian Penal Code, 1860 — Section 354, 375(f), 376, 493, 506
High Courts10 May 2021
Dharmendra Kumar Aggarwal Vs Govt. Of Nct Of Delhi Through The Secretary & Anr
Delhi High Court · (2021) 05 DEL CK 0042
High Courts10 May 2021Allowed
Mohit Aggarwal Vs State & Anr
Delhi High Court · (2021) 05 DEL CK 0041
Indian Penal Code, 1860 — Section 174A, 336, 376, 506Arms Act, 1959 — Section 25, 27, 54, 59
High Courts10 May 2021Allowed
Pankaj Kumar Vs State
Delhi High Court · (2021) 05 DEL CK 0040
Indian Penal Code, 1860 — Section 323, 341, 354Protection Of Children From Sexual Offences Act, 2012 — Section 8Code Of Criminal Procedure, 1973 — Section 164
High Courts07 May 2021Allowed
M/S Dewan Chand Through Its Partner Vikram Kumar Vs Central Board Trustees Through Its Secretary & Ors
Delhi High Court · (2021) 05 DEL CK 0080
Employees Provident Fund & Miscellaneous Provisions Act, 1952 — Section 7ALimitation Act, 1963 — Section 5
High Courts07 May 2021Disposed Of
Shifa-UR-Rehman Vs State Of N.C.T. Of Delhi
Delhi High Court · (2021) 05 DEL CK 0044
Unlawful Activities (Prevention) Act, 1967 — Section 13, 16, 17, 18, 43D, 43D(2)(b)Code Of Criminal Procedure, 1973 — Section 167, 362, 465(1)Indian Penal Code, 1860 — Section 109, 114, 120B, 124A, 147, 148, 149, 153A, 186, 302, 307, 353, 395, 427, 435, 436, 452, 454
High Courts07 May 2021Dismissed
Suresh Singh Vs Union Of India And Ors
Delhi High Court · (2021) 05 DEL CK 0038
Constitution Of India, 1950 — Article 226
High Courts07 May 2021Dismissed
Dr. Anuradha Gupta Vs University Of Delhi & Ors
Delhi High Court · (2021) 05 DEL CK 0034
University Grants Commission Act, 1956 — Section 12A(1)(d), 12A(2)(a), 12A(2)(c), 26(1)(e), 26(1)(f), 26(1)(g), 26(1)(h)
High Courts07 May 2021Disposed Of
Waseem Vs State (Nct Of Delhi)
Delhi High Court · (2021) 05 DEL CK 0028
Indian Penal Code, 1860 — Section 34, 341, 392, 394, 397, 411Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25, 27, 54, 59
High Courts07 May 2021
Sunny Mittal Vs Union Of India & Ors.
Delhi High Court · (2021) 05 DEL CK 0027
High Courts07 May 2021
Brijpal Singh Vs Govt Of Nct Delhi & Ors
Delhi High Court · (2021) 05 DEL CK 0026