High Courts06 Aug 2021Allowed
Parveen Kumar Gupta Vs Ravi Chadha And Ors
Delhi High Court · (2021) 08 DEL CK 0032
Constitution Of India, 1950 — Article 227Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 114
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 62 of 154
High Courts06 Aug 2021Disposed Of
Vipul Gupta; And S. P.Gupta Vs State & Anr
Delhi High Court · (2021) 08 DEL CK 0031
Code Of Criminal Procedure, 1973 — Section 173, 397, 398, 399, 400, 401, 401(2), 403, 482Indian Penal Code, 1860 — Section 408, 409Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 52, 53, 54
High Courts05 Aug 2021Disposed Of
Amarendra Dhari Singh Vs Directorate Of Enforcement
Delhi High Court · (2021) 08 DEL CK 0030
Constitution Of India, 1950 — Article 14, 20(3), 21Prevention Of Money Laundering Act, 2002 — Section 3, 4, 19, 45, 45(1), 45(1)(ii), 50Code Of Criminal Procedure, 1973 — Section 41A, 50, 439
High Courts04 Aug 2021Disposed Of
Rajiv Kumar Vs Government Of India And Ors
Delhi High Court · (2021) 08 DEL CK 0028
Constitution Of India, 1950 — Article 15(4), 148(5), 226, 309Ex-servicemen (Re-employment in Central Civil Services And Posts) Rules, 1979 — Rule 6(3), 6(4), 6(5)Central Industrial Security Force Rules, 2001 — Rule 25(2), 26(4), 34
High Courts04 Aug 2021Disposed Of
Akashganga Infraventures India Limited Vs National Faceless Assessment Centre, Delhi (Earlier National E-Assessment Centre Delhi)
Delhi High Court · (2021) 08 DEL CK 0015
Income Tax Act, 1961 — Section 143(3), 144B, 144B(7), 144B(9), 156, 271AAC(1), 274
High Courts04 Aug 2021Disposed Of
Pradeep Wig Vs Ddit (Inv.), Unit 3(2), Delhi & Anr
Delhi High Court · (2021) 08 DEL CK 0014
High Courts04 Aug 2021
Georges Monin Sas And Anr Vs Pekers And Company & Ors
Delhi High Court · (2021) 08 DEL CK 0013
Court Fees Act, 1870 — Section 16Code Of Civil Procedure, 1908 — Section 89
High Courts04 Aug 2021Disposed Of
Jasmeet Singh Marwah Vs Central Court Hotel & Or
Delhi High Court · (2021) 08 DEL CK 0012
Arbitration And Conciliation Act, 1996 — Section 9, 37
High Courts04 Aug 2021Disposed Of
Devastotra Poddar & Anr. Vs Food Safety And Standards Authority Of India & Ors
Delhi High Court · (2021) 08 DEL CK 0010
Food Safety And Standard Act, 2006 — Section 92(1)
High Courts04 Aug 2021Dismissed
Davindra Mahey Vs Commissioner, South Delhi Municipal Corporation
Delhi High Court · (2021) 08 DEL CK 0002
Constitution Of India, 1950 — Article 227, 243WCode Of Civil Procedure, 1908 — Order 7 Rule 11Delhi Municipal Corporation Act, 1957 — Section 59, 330A, 343, 343(2), 343(4), 344, 345, 347, 349
High Courts03 Aug 2021Disposed Of
Haroon Ahmed Vs Delhi Waqf Board
Delhi High Court · (2021) 08 DEL CK 0019
Waqf Act, 1995 — Section 54Waqf Properties Lease Rules, 2014 — Rule 5, 6, 18, 26
High Courts03 Aug 2021Allowed
Career Convent Educational And Charitable Trust Vs Union Of India & Anr
Delhi High Court · (2021) 08 DEL CK 0018
Indian Medicine Central Council Act, 1970 — Section 10A(2), 13A, 36
High Courts03 Aug 2021Disposed Of
Pranjali Kureel Vs Central Board Of Secondary Education & Anr.
Delhi High Court · (2021) 08 DEL CK 0017
Constitution Of India, 1950 — Article 226
High Courts03 Aug 2021Allowed
Janardan Sharma Vs Gnct Of Delhi Through: Its Chief Secretary & Or
Delhi High Court · (2021) 08 DEL CK 0016
Payment Of Gratuity Act, 1972 — Section 2(e), 2(s)
High Courts03 Aug 2021Disposed Of
Sudev Industries Ltd Vs National Faceless Assessment Centre Delhi (Earlier National E-Assessment Centre Delhi) & Anr
Delhi High Court · (2021) 08 DEL CK 0009
Income Tax Act, 1961 — Section 144, 144B(7), 144B(7)(vii), 144B(7)(viii), 144B(7)(xii)(h), 144B(9), 156, 254, 271(1)(b), 271(1)(c)
High Courts03 Aug 2021Disposed Of
EKO India Financial Services Private Limited Vs Assistant Commissioner Of Income Tax Circle 7(1) & Anr
Delhi High Court · (2021) 08 DEL CK 0008
Income Tax Act, 1961 — Section 220(2), 220(3), 220(6), 245
High Courts03 Aug 2021Dismissed
Pr. Commissioner Of Income Tax- 04, Delhi Vs M/S Jaypee Capital Services Ltd
Delhi High Court · (2021) 08 DEL CK 0007
Income Tax Act, 1961 — Section 14A, 36(1)(iii), 92, 132, 142(2A), 153A, 260A
High Courts03 Aug 2021Dismissed
Swami Goverdhan Rangachariji & Ors Vs M/S A.J. Printers
Delhi High Court · (2021) 08 DEL CK 0006
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 41 Rule 23, Order 41 Rule 25Delhi Rent Control Act, 1958 — Section 14(1)(j), 14(1)(k), 14(11), 22, 38
High Courts03 Aug 2021Dismissed
M/S BDR Developers Pvt Ltd. Vs Narsingh Shah Alias Narsingh Sah
Delhi High Court · (2021) 08 DEL CK 0005
Code Of Civil Procedure, 1908 — Section 2(9), 2(14), 151, Order 15A, Order 20 Rule 1, Order 12 Rule 6, Order 9 Rule 7, Order 6 Rule 17
High Courts03 Aug 2021Disposed Of
Sumehak Bansal Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2021) 08 DEL CK 0004
Indian Penal Code, 1860 — Section 120B, 388, 389, 406, 420, 467, 468, 471, 506