High Courts28 Jul 2021Disposed Of
Qing Shi Vs State
Delhi High Court · (2021) 07 DEL CK 0167
Constitution Of India, 1950 — Article 21Official Secrets Act, 1923 — Section 3, 4, 5Indian Penal Code, 1860 — Section 120B
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 64 of 154
High Courts28 Jul 2021Dismissed
Dr. Arun Kumar Mishra Vs Union Of India
Delhi High Court · (2021) 07 DEL CK 0166
Constitution Of India, 1950 — Article 32, 226, 227, 323A, 323A(2)(d), 323B, 323B(3)(d)Central Civil Services (Pension) Rules, 1972 — Rule 8
High Courts28 Jul 2021Disposed Of
Manoj Kumar Gupta Vs East Delhi Municipal Corporation & Anr
Delhi High Court · (2021) 07 DEL CK 0165
Code Of Criminal Procedure, 1973 — Section 340
High Courts28 Jul 2021Disposed Of
Ayesha Chenoy Alias Ayesha Mitra Chenoy Vs Kamal Mitra Chenoy Alias Kamal Aron Mitra Chenoy & Ors
Delhi High Court · (2021) 07 DEL CK 0164
Code Of Civil Procedure, 1908 — Section 89, Order 23 Rule 1, Order 23 Rule 3Court-Fees Act, 1870 — Section 16
High Courts28 Jul 2021Disposed Of
Larsen & Toubro Limited & Anr. Vs Punjab National Bank And Anr
Delhi High Court · (2021) 07 DEL CK 0154
Constitution Of India, 1950 — Article 19(1)(g), 226, 226(2)Indian Contract Act, 1872 — Section 28, 28(b)Code Of Civil Procedure, 1908 — Section 20(c)
High Courts27 Jul 2021Dismissed
S.R Duggal (Ex-Director Of M/S ICRI Pvt.Ltd In Liquidation) Vs Vijay Pal Kaushik
Delhi High Court · (2021) 07 DEL CK 0184
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 7 Rule 11Specific Relief Act, 1963 — Section 6
High Courts27 Jul 2021Dismissed
Mohd. Azim Vs Dda & Another
Delhi High Court · (2021) 07 DEL CK 0183
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts27 Jul 2021Dismissed
Dr. J.A. Jayalal, National President, Indian Medical Association Vs Rohit Jha
Delhi High Court · (2021) 07 DEL CK 0182
Constitution Of India, 1950 — Article 21Code Of Civil Procedure, 1908 — Section 91, 151, Order 39 Rule 1, Order 39 Rule 2, Order 12 Rule 6, Order 7 Rule 11Specific Relief Act, 1963 — Section 41(f)
High Courts27 Jul 2021Dismissed
Diwakar Mishra Vs State Of Nct Of Delhi
Delhi High Court · (2021) 07 DEL CK 0181
Indian Penal Code, 1860 — Section 381Code Of Criminal Procedure, 1973 — Section 438
High Courts27 Jul 2021Disposed Of
Dr. Sabyasachi Saha Vs Union Of India & Ors
Delhi High Court · (2021) 07 DEL CK 0180
High Courts27 Jul 2021Disposed Of
Sanjay Singhal & Anr Vs Canara Bank
Delhi High Court · (2021) 07 DEL CK 0179
Constitution Of India, 1950 — Article 19(1)(g), 226Insolvency And Bankruptcy Code, 2016 — Section 29A
High Courts27 Jul 2021Disposed Of
Simran D/O Mahesh Kumar Vs Govt. Of Nct Of Delhi
Delhi High Court · (2021) 07 DEL CK 0178
High Courts27 Jul 2021Allowed
Altrade Hospitality Pvt. Ltd Vs VA Tech Ventures Pvt Ltd
Delhi High Court · (2021) 07 DEL CK 0177
Arbitration And Conciliation Act, 1996 — Section 11, 11(5), 11(6)
High Courts27 Jul 2021Disposed Of
Naresh Kumar Sharma Vs Paralympic Committee Of India & Ors
Delhi High Court · (2021) 07 DEL CK 0175
High Courts27 Jul 2021Dismissed
GAIL (India) Limited Vs Bansal Infratech Synergies Limited
Delhi High Court · (2021) 07 DEL CK 0174
Arbitration And Conciliation Act, 1996 — Section 11(6), 34
High Courts27 Jul 2021Disposed Of
Avanish Kumar Vs Union Of India & Ors
Delhi High Court · (2021) 07 DEL CK 0173
High Courts27 Jul 2021Disposed Of
Maya Rani Singhal Vs Hardeep Singh
Delhi High Court · (2021) 07 DEL CK 0172
Arbitration And Conciliation Act, 1996 — Section 11(6), 12, 14, 15
High Courts27 Jul 2021Disposed Of
M/S Pioneer Publicity Corporation Private Limited Vs South Delhi Municipal Corporation
Delhi High Court · (2021) 07 DEL CK 0158
High Courts27 Jul 2021Disposed Of
Uttam Chand Rakesh Kumar & Ors. Vs Derco Foods & Anr
Delhi High Court · (2021) 07 DEL CK 0157
Code Of Civil Procedure, 1908 — Section 89, 151, Order 23 Rule 1
High Courts27 Jul 2021Disposed Of
Prem Ghai & Ors. Vs District Magistrate North & Anr
Delhi High Court · (2021) 07 DEL CK 0156