High Courts03 Aug 2021Dismissed
Amir Alias Saleem & Ors Vs State
Delhi High Court · (2021) 08 DEL CK 0003
Arms Act, 1959 — Section 3, 3(1), 7, 25, 25(1AA), 25(1B)(a)
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 63 of 154
High Courts02 Aug 2021Disposed Of
M/S Munjal Sanitations Through Its Proprietor Vs Additional Commissioner Of Customs (Preventive)
Delhi High Court · (2021) 08 DEL CK 0026
Customs Act, 1962 — Section 128
High Courts02 Aug 2021Disposed Of
Dharmendra Bhati@ Kalu Vs State
Delhi High Court · (2021) 08 DEL CK 0025
Indian Penal Code, 1860 — Section 34, 109, 120B, 201, 323, 342, 354B, 376D, 452, 506, 509Code Of Criminal Procedure, 1973 — Section 439Protection Of Children From Sexual Offences Act, 2012 — Section 12
High Courts02 Aug 2021Disposed Of
Union Of India Vs M/S RCCIVL-ITIL P Ltd (JV)
Delhi High Court · (2021) 08 DEL CK 0024
Arbitration And Conciliation Act, 1996 — Section 17, 17(2)(b), 23(3)
High Courts02 Aug 2021Disposed Of
Navita Suhag Vs Divine Infracon Pvt. Limited Through Its Managing Director
Delhi High Court · (2021) 08 DEL CK 0023
Arbitration And Conciliation Act, 1996 — Section 8, 11(5), 11(6), 12
High Courts02 Aug 2021Disposed Of
Medical Bureau Vs Commissioner Of Central Goods And Service Tax Delhi North & Anr
Delhi High Court · (2021) 08 DEL CK 0022
Central And Delhi Goods And Services Tax Act, 2017 — Section 54, 54(6), 54(7), 139Integrated Goods And Services Tax Act, 2017 — Section 16, 16(1), 16(3)
High Courts02 Aug 2021Disposed Of
Woodpeckers India Pvt.Ltd. Vs Commissioner, Trade And Taxes, Delhi & Anr.
Delhi High Court · (2021) 08 DEL CK 0021
Central Sales Tax (Delhi) Rules, 2005 & mdash; Rule 5Central Sales Tax Act, 1956 — Section 6A, 8(1), 8(4), 28
High Courts02 Aug 2021Disposed Of
State Vs Rahul Kumar
Delhi High Court · (2021) 08 DEL CK 0020
Indian Penal Code, 1860 — Section 363, 366, 376Code Of Criminal Procedure, 1973 — Section 378Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts02 Aug 2021
Sulphur Mills Limited Vs Dharamaj Crop Guard Limited And Anr
Delhi High Court · (2021) 08 DEL CK 0001
Patents Rules, 2003 — Rule 55(3), 55(4), 55(5), 55(6)Patents Act, 1970 — Section 3(d), 5, 11A, 59, 64, 64(1)(o)Central Excise Act, 1944 — Section 2(f)
High Courts30 Jul 2021Dismissed
Sarvesh Bisaria Vs Anand Nirog Dham Hospital Pvt Ltd
Delhi High Court · (2021) 07 DEL CK 0189
Constitution Of India, 1950 — Article 227Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 251
High Courts30 Jul 2021Dismissed
SI/EXE Jitendra Kumar Vs Union Of India & Ors.
Delhi High Court · (2021) 07 DEL CK 0188
Constitution Of India, 1950 — Article 226Central Industrial Security Force Rules, 2001 — Section 36
High Courts30 Jul 2021Dismissed
Sujata Rathore Vs Union Of India And Ors
Delhi High Court · (2021) 07 DEL CK 0187
High Courts30 Jul 2021Dismissed
Bimal Kumar Jain And Naresh Jain Vs Directorate Of Enforcement
Delhi High Court · (2021) 07 DEL CK 0159
Constitution Of India, 1950 — Article 14, 21Foreign Exchange Management Act, 1999 — Section 47Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471, 476
High Courts29 Jul 2021Dismissed
Swami Nath Vs Kamla Devi And Ors
Delhi High Court · (2021) 07 DEL CK 0163
Limitation Act, 1963 — Article 61(a)Transfer Of property Act, 1882 — Section 58(b), 58(f), 59, 96, 100Registration Act, 1908 — Section 17
High Courts29 Jul 2021Disposed Of
M/S Amrapali Steels Pvt. Ltd Vs North Delhi Municipal Corporation
Delhi High Court · (2021) 07 DEL CK 0162
High Courts29 Jul 2021Disposed Of
M/S Delhi Clean Tech Services Pvt Ltd Vs South Delhi Municipal Corporation
Delhi High Court · (2021) 07 DEL CK 0161
Arbitration And Conciliation Act, 1996 — Section 11(5), 11(6), 12, 15(2)
High Courts29 Jul 2021Disposed Of
Enkebee Infratech India Private Limited Vs Bharat Heavy Electricals Ltd
Delhi High Court · (2021) 07 DEL CK 0160
Arbitration And Conciliation Act, 1996 — Section 11
High Courts28 Jul 2021Dismissed
Apex Institute Of Ayurveda Sciences , Apex University Vs Union Of India & Anr.
Delhi High Court · (2021) 07 DEL CK 0171
Indian Medicine Central Council Act, 1970 — Section 13AApex University, Jaipur Act, 2018 — Section 4, 5, 5(xxiv), 41, 42, 43, 44, 44(6), 44(7)Establishment Of New Medical College, Opening Of New or Higher Course Of Study or Training and Increase Of Admission Capacity by a Medical College Regulations, 2019 — Regulation 6(1)(c), 7(1)
High Courts28 Jul 2021Dismissed
Karan Chaudhry Vs Indira Gandhi National Open University And Ors
Delhi High Court · (2021) 07 DEL CK 0170
Constitution Of India, 1950 — Article 226
High Courts28 Jul 2021
Abdul Majid And Ors Vs Employees State Insurance Corporation And Ors
Delhi High Court · (2021) 07 DEL CK 0168
Industrial Dispute Act, 1947 — Section 2A