High Courts10 Aug 2021Disposed Of
Kulan Rukhsana Amin & Ors Vs Gaurang Kanth & Anr
Delhi High Court · (2021) 08 DEL CK 0141
Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 22 Rule 10Transfer Of Property Act, 1882 — Section 52
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Delhi High Court judgments, 2021
3,070 judgments · page 61 of 154
High Courts10 Aug 2021Disposed Of
Anup Bhatia And Others Vs Madan Lal Bhatia & Anr
Delhi High Court · (2021) 08 DEL CK 0140
Limitation Act, 1963 — Article 65, 66, 67Limitation Act, 1963 — Section 27
High Courts10 Aug 2021Disposed Of
M/S SAS Fininvest Llp Vs National E-Assessment Centre Income Tax Department New Delhi
Delhi High Court · (2021) 08 DEL CK 0139
Income Tax Act, 1961 — Section 143(3), 156
High Courts10 Aug 2021Disposed Of
Saawariya Impex Private Limited Vs National E-Assessment Center Delhi
Delhi High Court · (2021) 08 DEL CK 0138
Income Tax Act, 1961 — Section 143(3), 143(3A), 143(3B), 144B, 144B(1)(xvi)(b), 144B(9), 156
High Courts10 Aug 2021Disposed Of
New India Assurance Company Limited Vs Nanak Chand & Anr
Delhi High Court · (2021) 08 DEL CK 0048
High Courts10 Aug 2021Disposed Of
Kolli Indira Kumari Vs Union Of India
Delhi High Court · (2021) 08 DEL CK 0047
High Courts10 Aug 2021Dismissed
M/S B Ghose & Company Pvt Ltd Vs Satish Mathur & Anr
Delhi High Court · (2021) 08 DEL CK 0038
Code Of Civil Procedure, 1908 — Section 96(2), 151, Order 2 Rule 2, Order 1 Rule 10, Order 9 Rule 13, Order 41 Rule 20Arbitration And Conciliation Act, 1996 — Section 8, 9Limitation Act, 1963 — Section 5, 14
High Courts10 Aug 2021Dismissed
Ashok Kumar Malhotra Vs Sunil Tuli
Delhi High Court · (2021) 08 DEL CK 0037
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 18 Rule 17Evidence Act, 1872 — Section 45
High Courts10 Aug 2021
Rakesh @ Diwan Vs State (GNCT Of Delhi)
Delhi High Court · (2021) 08 DEL CK 0036
Code Of Criminal Procedure, 1973 — Section 164, 173(8), 313, 357A, 374(2), 383, 428Indian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 6, 29, 33, 45
High Courts10 Aug 2021Disposed Of
Saroj Rani Vs South Delhi Municipal Corporation
Delhi High Court · (2021) 08 DEL CK 0035
High Courts10 Aug 2021
Black Diamond Trackparts Pvt. Ltd. & Ors Vs Black Diamond Motors Pvt. Ltd.
Delhi High Court · (2021) 08 DEL CK 0034
Constitution Of India, 1950 — Article 32, 226, 227, 323A(2)(d), 323B(3)(d)Code Of Civil Procedure, 1908 — Section 2(2), 96, 115, 115(1), Order 8 Rule 1, Order 43 Rule 1(a), Order 7 Rule 10, Order 7 Rule 11Commercial Courts Act, 2015 — Section 8, 13(1A)
High Courts09 Aug 2021Disposed Of
Union Of India Vs Naresh Kumar Gupta & Co Pvt Ltd
Delhi High Court · (2021) 08 DEL CK 0142
Constitution Of India, 1950 — Article 141, 142Arbitration And Conciliation Act, 1996 — Section 34, 34(3)
High Courts09 Aug 2021Disposed Of
Cloudtail India Private Limited Vs Commissioner Of Income Tax (TDS) Delhi & Anr.
Delhi High Court · (2021) 08 DEL CK 0046
Income Tax Rules, 1962 — Rule 28AAIncome Tax Act, 1961 — Section 37, 194O, 197, 197(1)
High Courts09 Aug 2021Disposed Of
Sujeev Gandhi Vs Union Of India & Ors.
Delhi High Court · (2021) 08 DEL CK 0045
Income Tax Act, 1961 — Section 133, 143(3), 154, 221(1), 234E
High Courts09 Aug 2021Disposed Of
Sacheerome Advanced Technologies (Sat) Vs Nec Technologies India Pvt. Ltd. (NECI)
Delhi High Court · (2021) 08 DEL CK 0044
Arbitration And Conciliation Act, 1996 — Section 11, 12, 14(1)(A), 15
High Courts09 Aug 2021Allowed
Manju Jain Vs New Delhi Municipal Council
Delhi High Court · (2021) 08 DEL CK 0043
New Delhi Municipal Council Act, 1994 — Section 72
High Courts09 Aug 2021Dismissed
NTPC Vidyut Vyapar Nigam Limited Vs Symphony Vyapar Private Limited & Anr.
Delhi High Court · (2021) 08 DEL CK 0042
Arbitration And Conciliation Act, 1996 — Section 9, 17, 34
High Courts09 Aug 2021Disposed Of
Shri Jeet Ram Smarak Institute Of Engineering And Technology Vs All India Council For Technical Education
Delhi High Court · (2021) 08 DEL CK 0041
Constitution Of India, 1950 — Article 226All India Council For Technical Education (Grant Of Approvals For Technical Institutions). Regulations, 2020 — Regulation 12
High Courts09 Aug 2021Disposed Of
Faqir Chand (Through His Legal Heir Sh. Kapil Muni) Vs National E-Assessment Centre, Delhi & Anr.
Delhi High Court · (2021) 08 DEL CK 0040
Income Tax Act, 1961 — Section 143(3), 144B
High Courts09 Aug 2021Disposed Of
Billo @ Bilkish Vs State, Nct Of Delhi
Delhi High Court · (2021) 08 DEL CK 0039
Code Of Criminal Procedure, 1973 — Section 161, 438Indian Penal Code, 1860 — Section 34, 304B, 498A