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Delhi High Court judgments, 2021

3,070 judgments · page 59 of 154

High Courts16 Aug 2021Disposed Of

State Vs Akshay Dagar Alias Shakti

Delhi High Court · (2021) 08 DEL CK 0062

Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 336Code Of Criminal Procedure, 1973 — Section 161, 437(1), 437(2), 437(5), 439, 439(1), 439(2)Arms Act, 1959 — Section 25, 27, 54, 59
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High Courts13 Aug 2021Disposed Of

Mohd. Nashruddin Vs Union Of India & Ors.

Delhi High Court · (2021) 08 DEL CK 0053

Constitution Of India, 1950 — Article 22(5), 32, 226Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3, 3(1), 5A, 8(b), 8(f)Customs Act, 1962 — Section 108
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High Courts12 Aug 2021Dismissed

Tarun Pawa Vs Pushpa Pawar

Delhi High Court · (2021) 08 DEL CK 0122

Code Of Criminal Procedure, 1973 — Section 125, 397Indian Divorce Act, 1869 — Section 36Limitation Act, 1963 — Section 5
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