High Courts17 Aug 2021Allowed
M/S Duggar Fiber Pvt Ltd Vs Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2021) 08 DEL CK 0084
Delhi Municipal Corporation (Amendment) Act, 2003 — Section 123D
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 58 of 154
High Courts17 Aug 2021Dismissed
Cdr. Kalesh Mohanan Vs State
Delhi High Court · (2021) 08 DEL CK 0083
Indian Penal Code, 1860 — Section 90, 328, 376, 506Code Of Criminal Procedure, 1973 — Section 438
High Courts17 Aug 2021Disposed Of
M/S Ok Play India Pvt Ltd Vs M/S A P Distributors & Anr
Delhi High Court · (2021) 08 DEL CK 0078
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 5, Order 8 Rule 1, Order 8 Rule 10Commercial Courts Act, 2015 — Section 16
High Courts17 Aug 2021Allowed
Subhash Gandhi (Deceased) Through Lrs Vs Shanti Devi
Delhi High Court · (2021) 08 DEL CK 0077
Constitution Of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 15(1), 26, 27, 38
High Courts16 Aug 2021Disposed Of
HI-Tech Geosynthetics Pvt. Ltd. Vs Shubh Constructions Co
Delhi High Court · (2021) 08 DEL CK 0118
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 7 Rule 14(3), Order 18 Rule 17
High Courts16 Aug 2021Allowed
Vinod Kumar Vs Staff Selection Commission & Anr
Delhi High Court · (2021) 08 DEL CK 0117
Delhi Police (Appointment and Recruitment) Rules, 1980 — Rule 7, 27A
High Courts16 Aug 2021Disposed Of
Mukesh Kumar Vs State N.C.T Of Delhi
Delhi High Court · (2021) 08 DEL CK 0116
Code Of Criminal Procedure, 1973 — Section 164, 439, 482Indian Penal Code, 1860 — Section 34, 323, 354, 376, 506Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 22
High Courts16 Aug 2021
Hindustan Cleanenergy Ltd Vs MAIF Investments India 2 PTE Ltd & Ors
Delhi High Court · (2021) 08 DEL CK 0115
Code Of Civil Procedure, 1908 — Order 38 Rule 5Arbitration And Conciliation Act, 1996 — Section 2(2), 9Indian Contract Act, 1872 — Section 37, 73, 74
High Courts16 Aug 2021Dismissed
Narender Kumar Ruria Vs Union Of India & Ors
Delhi High Court · (2021) 08 DEL CK 0114
Constitution Of India, 1950 — Article 226
High Courts16 Aug 2021Disposed Of
M/S Subway Systems India Pvt Ltd Vs Union Of India & Ors
Delhi High Court · (2021) 08 DEL CK 0113
Constitution Of India, 1950 — Article 226
High Courts16 Aug 2021Dismissed
Birmati WD Of Late Ct DVR Jagbir Singh Vs Union Of India & Anr
Delhi High Court · (2021) 08 DEL CK 0112
Constitution Of India, 1950 — Article 32, 226
High Courts16 Aug 2021Disposed Of
PSL Infratech Pvt. Ltd. Vs CIT TDS, Delhi & Anr
Delhi High Court · (2021) 08 DEL CK 0111
High Courts16 Aug 2021Disposed Of
Upendra Prakash Balodi Vs Union Of India & Ors
Delhi High Court · (2021) 08 DEL CK 0110
Sashastra Seema Bal Act, 2007 — Section 131(2)
High Courts16 Aug 2021
Bristol-Myers Squibb Ireland Unlimited Company & Ors. Vs Micro Labs Limited
Delhi High Court · (2021) 08 DEL CK 0097
Constitution Of India, 1950 — Article 51ACode Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Patents Act, 1970 — Section 3(d), 25(1), 25(2), 48, 64(1)
High Courts16 Aug 2021Disposed Of
Nirmala Devi Vs State (N.C.T.) Of Delhi
Delhi High Court · (2021) 08 DEL CK 0096
Indian Penal Code, 1860 — Section 34, 307, 308, 323, 354, 376, 506Code Of Criminal Procedure, 1973 — Section 164, 438, 482Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 22
High Courts16 Aug 2021Allowed
Zed Lifestyle Pvt Ltd Vs Hardik Mukeshbhai Pansheriya & Ors
Delhi High Court · (2021) 08 DEL CK 0094
Code Of Civil Procedure, 1908 — Order 7 Rule 10, Order 7 Rule 11Trademarks Act, 1999 — Section 28(1), 28(3), 29, 29(1), 29(2), 29(4), 124(1), 124(5)
High Courts16 Aug 2021Dismissed
Amit Kansal Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2021) 08 DEL CK 0066
Indian Penal Code, 1860 — Section 34, 120B, 364ACode Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts16 Aug 2021Dismissed
Madan Lama Vs Narcotics Control Bureau
Delhi High Court · (2021) 08 DEL CK 0065
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b), 29, 37, 50, 67
High Courts16 Aug 2021Dismissed
Vimlesh Agnihotri & Ors Vs State & Anr
Delhi High Court · (2021) 08 DEL CK 0064
Indian Penal Code, 1860 — Section 354, 354A, 354B, 354C, 354D, 376, 376(2)Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts16 Aug 2021Dismissed
Ishu Vs State
Delhi High Court · (2021) 08 DEL CK 0063
Indian Penal Code, 1860 — Section 34, 328, 376, 389, 506Code Of Criminal Procedure, 1973 — Section 164, 438