High Courts12 Aug 2021Disposed Of
Ramprastha Buildwell Private Limited Vs National E-Assessment Centre, Delhi & Anr.
Delhi High Court · (2021) 08 DEL CK 0120
Income Tax Act, 1961 — Section 143(3), 144B
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 60 of 154
High Courts12 Aug 2021Disposed Of
DLF Home Developers Ltd. Vs Shipra Estates Ltd & Ors
Delhi High Court · (2021) 08 DEL CK 0081
Arbitration And Conciliation Act, 1996 — Section 11(6), 12
High Courts12 Aug 2021Dismissed
Ranjeet Naik Vs State (Nct Of Delhi)
Delhi High Court · (2021) 08 DEL CK 0080
Evidence Act, 1872 — Section 114ACode Of Criminal Procedure, 1973 — Section 161, 164, 313, 315, 357, 374, 482Indian Penal Code, 1860 — Section 354D, 376
High Courts12 Aug 2021Disposed Of
Shri Ram College Of Education Vs National Council For Teacher Education & Ors.
Delhi High Court · (2021) 08 DEL CK 0079
National Council For Teacher Education (Recognition Norms And Procedure) Regulations, 2014 — Regulation 5, 7, 12
High Courts12 Aug 2021Allowed
Mahesh Kumar Maurya & Anr. Vs HDFC ERGO GIC Ltd & Anr.
Delhi High Court · (2021) 08 DEL CK 0055
Motor Vehicle Act, 1988 — Section 2(15), 2(21), 2(48)
High Courts12 Aug 2021Disposed Of
Vasim Ali Vs State Of Nct Of Delhi
Delhi High Court · (2021) 08 DEL CK 0054
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 304B, 498A
High Courts12 Aug 2021Dismissed
Bharat Kalra Vs Raj Kishan Chabra
Delhi High Court · (2021) 08 DEL CK 0052
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 39 Rule 1, Order 39 Rule 2
High Courts11 Aug 2021Disposed Of
Syed Ahmar Ali Hashmi Vs Union Public Service Commission & Ors
Delhi High Court · (2021) 08 DEL CK 0132
High Courts11 Aug 2021Dismissed
Ishwar Kaur Vs Delhi Subordinate Services Selection Board & Anr.
Delhi High Court · (2021) 08 DEL CK 0131
High Courts11 Aug 2021Disposed Of
M/S ABC Experts And Engineers Vs Union Of India
Delhi High Court · (2021) 08 DEL CK 0130
Arbitration And Conciliation Act, 1996 — Section 12(2), 43(1)Limitation Act, 1963 — Section 21
High Courts11 Aug 2021Disposed Of
Bhagwati Devi Gupta & Anr Vs Star Infratech Private Limited
Delhi High Court · (2021) 08 DEL CK 0129
Arbitration And Conciliation Act, 1996 — Section 7(2), 8, 11, 11(5), 11(6A), 12(2), 16, 34, 35, 36, 45, 61Indian Stamp Act, 1899 — Section 40, 42(1), 42(2)Maharashtra Stamp Act, 1958 — Section 3
High Courts11 Aug 2021Dismissed
Bentwood Seating System P Ltd Vs Airport Authority Of India
Delhi High Court · (2021) 08 DEL CK 0128
Arbitration And Conciliation Act, 1996 — Section 31(3), 34, 34(4), 37Evidence Act, 1872 — Section 65B(4)
High Courts11 Aug 2021Disposed Of
Hindustan Engineering And General Majdoor Union Through Its General Secretary Narayan Singh Vs M/S Delhi International Airport Pvt. Ltd. & Ors.
Delhi High Court · (2021) 08 DEL CK 0127
Industrial Disputes Act, 1947 — Section 33, 33AContract Labour Regulation & Abolition) Act, 1970 — Section 10(1), 10(4)Code Of Civil Procedure, 1908 — Order 37
High Courts11 Aug 2021Dismissed
M/S H.R. Builders Vs Delhi State Industrial & Infrastructure Development Corporation Ltd
Delhi High Court · (2021) 08 DEL CK 0126
Constitution Of India, 1950 — Article 227Arbitration And Conciliation Act, 1996 — Section 23(3), 31A(1), 34
High Courts11 Aug 2021Dismissed
DSIIDC Vs M/S. H.R. Builders
Delhi High Court · (2021) 08 DEL CK 0125
Constitution Of India, 1950 — Article 227Arbitration And Conciliation Act, 1996 — Section 23(3), 34
High Courts11 Aug 2021Dismissed
Ravi Kumar Rai & Ors. Vs Union Of India & Ors
Delhi High Court · (2021) 08 DEL CK 0124
High Courts11 Aug 2021Dismissed
Sarabjit Singh Chadha Vs Dinesh Sehgal
Delhi High Court · (2021) 08 DEL CK 0123
Code Of Civil Procedure, 1908 — Order 23 Rule 3, Order 12 Rule 6Negotiable Instruments Act, 1881 — Section 138Indian Contract Act, 1872 — Section 15, 16, 19, 29, 56
High Courts11 Aug 2021Disposed Of
RBCL Projects Private Limited Vs BPTP Limited
Delhi High Court · (2021) 08 DEL CK 0051
Arbitration And Conciliation Act, 1996 — Section 11(6), 12
High Courts11 Aug 2021Allowed
Muniya Devi Vs Motor Licensing Officer Burari And Anr
Delhi High Court · (2021) 08 DEL CK 0050
Delhi Motor Vehicle Rules, 1993 — Rule 60
High Courts11 Aug 2021Disposed Of
You-One Maharia JV Vs National Highways Authority Of India (NHAI)
Delhi High Court · (2021) 08 DEL CK 0049
Arbitration And Conciliation Act, 1996 — Section 12, 14