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Delhi High Court judgments, 2021

3,070 judgments · page 34 of 154

High Courts06 Oct 2021Dismissed

Kumar Supravin Vs Union Of India And Anr

Delhi High Court · (2021) 10 DEL CK 0051

Central Civil Services (Pension) Rules, 1972 — Rule 26(4), 26(4)(iii), 88All India Services (Death-cum-Retirement Benefits) Rules, 1958 — Rule 5(1A)(i)(c)
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High Courts05 Oct 2021Disposed Of

Fozia Rahman Vs Union Of India And Ors

Delhi High Court · (2021) 10 DEL CK 0247

Tribunal, Appellate Tribunal And Other Authorities (Qualifications, Experience And Other Condition Of Service Of Members) Rules, 2020 — Rule 10Companies Act, 2013 — Section 415
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High Courts05 Oct 2021Disposed Of

Praduman Vs State (Govt. Of Nct Of Delhi) & Anr

Delhi High Court · (2021) 10 DEL CK 0111

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 313, 328, 363, 366, 375, 376, 506Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 6, 29, 30
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High Courts05 Oct 2021Disposed Of

Amit Goel Vs State Nct Of Delhi

Delhi High Court · (2021) 10 DEL CK 0044

Code Of Criminal Procedure, 1973 — Section 438, 482Indian Penal Code, 1860 — Section 120B, 406, 409, 420
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High Courts05 Oct 2021Disposed Of

Urvashi Aggarwal & Ors. Vs Inderpaul Aggarwal

Delhi High Court · (2021) 10 DEL CK 0042

Code Of Criminal Procedure, 1973 — Section 15(3), 39Code Of Criminal Procedure, 1973 — Section 125, 125(1), 125(5), 127, 362Hindu Marriage Act, 1955 — Section 20
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