High Courts12 Oct 2021Dismissed
Ankit Chaudhary @ Fauzi Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2021) 10 DEL CK 0056
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 201, 302Code Of Criminal Procedure, 1973 — Section 161
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 32 of 154
High Courts12 Oct 2021Disposed Of
Tnsi Retail Pvt Ltd Vs Uniworld Logistics Private Limited
Delhi High Court · (2021) 10 DEL CK 0055
Arbitration And Conciliation Act, 1996 — Section 11(6), 12
High Courts11 Oct 2021Dismissed
Sonu Yadav Vs Union Of India And Ors
Delhi High Court · (2021) 10 DEL CK 0138
High Courts11 Oct 2021Dismissed
Kailash Vohra Vs State & Ors
Delhi High Court · (2021) 10 DEL CK 0088
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 14 Rule 4, Order 1 Rule 10Transfer Of Property Act, 1882 — Section 52
High Courts11 Oct 2021Disposed Of
Vikas Kumar Sharma Vs BSH Household Appliances Manufacturing Pvt Ltd
Delhi High Court · (2021) 10 DEL CK 0087
Industrial Disputes Act, 1947 — Section 17B
High Courts11 Oct 2021Disposed Of
Union Of India Vs Amit Get
Delhi High Court · (2021) 10 DEL CK 0086
High Courts11 Oct 2021Dismissed
Gunisha Aggarwal Vs University Of Delhi And Ors
Delhi High Court · (2021) 10 DEL CK 0085
Constitution Of India, 1950 — Article 14, 226
High Courts11 Oct 2021Disposed Of
Santosh Kumar Bharati Vs Union Of India & Ors
Delhi High Court · (2021) 10 DEL CK 0084
High Courts11 Oct 2021
Arvind Kumar Vs Union Of India
Delhi High Court · (2021) 10 DEL CK 0083
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Section 14Income Tax Act, 1961 — Section 80IB(10), 143(3), 263
High Courts11 Oct 2021Dismissed
Topline Buildtech Private Limited Vs Union Of India & Ors
Delhi High Court · (2021) 10 DEL CK 0082
Central Goods and Services Tax Act, 2017 — Section 70, 174
High Courts11 Oct 2021Disposed Of
Perfetti Van Melle Holding B V Vs Commissioner Of Income Tax II
Delhi High Court · (2021) 10 DEL CK 0081
Income Tax Act, 1961 — Section 197, 264
High Courts08 Oct 2021Disposed Of
KBT Plastics Pvt Ltd & Anr Vs Rajender Singh
Delhi High Court · (2021) 10 DEL CK 0139
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 139, Order 19 Rule 1, Order 37A Rule 3High Court of Karnataka Rules, 1959 — Rule 2
High Courts08 Oct 2021Disposed Of
Anil Kumar Jain Vs Assistant Commissioner Of Income Tax Circle 38(1) & Anr.
Delhi High Court · (2021) 10 DEL CK 0095
Income Tax Act, 1961 — Section 154
High Courts08 Oct 2021
Govt. Of Nct Of Delhi And Ors Vs Shikha And Ors
Delhi High Court · (2021) 10 DEL CK 0094
High Courts08 Oct 2021Disposed Of
Pearson India Education Services Private Limited Vs Assistant Provident Fund Commissioner, Delhi
Delhi High Court · (2021) 10 DEL CK 0093
Employees� Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7J, 7Q, 14BIndustrial Disputes (Amendment & Miscellaneous Provisions) Act, 1956 — Section 9
High Courts08 Oct 2021Dismissed
Lala Ram Vs Rajender Kumar
Delhi High Court · (2021) 10 DEL CK 0092
Code Of Civil Procedure, 1908 — Order 12 Rule 6
High Courts08 Oct 2021Dismissed
Jairaj Prajapat Vs Union Of India & Ors
Delhi High Court · (2021) 10 DEL CK 0091
High Courts08 Oct 2021Disposed Of
Dr. Naveen Tyagi Vs Union Of India And Ors
Delhi High Court · (2021) 10 DEL CK 0090
High Courts08 Oct 2021Dismissed
Nayanika Thakur Mehta Vs Mohit Mehta
Delhi High Court · (2021) 10 DEL CK 0089
Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 2 Rule 2(1), Order 2 Rule 2(2), Order 2 Rule 2(3), Order 7 Rule 11Hindu Marriage Act, 1956 — Section 10, 13, 13(1)(ia), 13(1)(ib)Indian Penal Code, 1860 — Section 498A