High Courts21 Oct 2021Disposed Of
Aniruddha Malpani Vs Whitehat Education Technology Private Limited
Delhi High Court · (2021) 10 DEL CK 0156
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 11
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 30 of 154
High Courts21 Oct 2021
Kashif Fahim & Ors Vs Union Of India & Ors
Delhi High Court · (2021) 10 DEL CK 0155
High Courts21 Oct 2021Disposed Of
Sikander Raja Vs State
Delhi High Court · (2021) 10 DEL CK 0131
Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 34, 120B, 313, 323, 354, 363, 366, 376, 376G, 377, 506
High Courts21 Oct 2021Disposed Of
Maj. Gen. Manjit Singh Sandhiu & Anr Vs Splendor Buildwell Pvt Ltd. & Anr.
Delhi High Court · (2021) 10 DEL CK 0128
Arbitration And Conciliation Act, 1996 — Section 11(6), 12
High Courts21 Oct 2021Disposed Of
M/S Pooja Infotech Pvt. Ltd. & Ors. V /S Prabhuprem Infotech Pvt. Ltd. & Ors
Delhi High Court · (2021) 10 DEL CK 0127
Limitation Act, 1963 — Article 137Arbitration And Conciliation Act, 1996 — Section 11, 11(5), 11(6A), 12(1), 12(5), 16, 21Negotiable Instrument Act, 1881 — Section 138
High Courts21 Oct 2021Dismissed
ISGEC Heavy Engineering Ltd Vs Indian Oil Corporation Limited
Delhi High Court · (2021) 10 DEL CK 0126
Arbitration And Conciliation Act, 1996 — Section 11(4), 11(6), 20, 20(1), 20(2), 20(3), 34
High Courts21 Oct 2021Disposed Of
Mithun Bhatnagar Vs State (Gnct Of Delhi)
Delhi High Court · (2021) 10 DEL CK 0125
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 419, 420, 467, 468, 471
High Courts21 Oct 2021Dismissed
Ahshan Ali Vs State
Delhi High Court · (2021) 10 DEL CK 0124
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 313, 323, 354, 376, 377, 506
High Courts21 Oct 2021Dismissed
Nidhu @ Sheela Vs Govt. Of Nct Of Delhi
Delhi High Court · (2021) 10 DEL CK 0123
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 304II
High Courts21 Oct 2021Dismissed
Abul Kalam @ Sultan Vs State (Nct Of Delhi)
Delhi High Court · (2021) 10 DEL CK 0122
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 29, 37, 37(1)(b), 50, 61, 85
High Courts18 Oct 2021
Abhishek Vs State Nct Of Delhi
Delhi High Court · (2021) 10 DEL CK 0072
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 167(2), 167(2)(a), 482Indian Penal Code, 1860 — Section 34, 304B, 406, 498A
High Courts12 Oct 2021Disposed Of
M/S V M Industries Vs Commissioner Of VAT & Anr.
Delhi High Court · (2021) 10 DEL CK 0245
Delhi Value Added Tax Act, 2004 — Section 42Delhi Goods And Services Tax Act, 2017 — Section 140(1)Central Sales Tax Act, 1956 — Section 5(3), 6, 8
High Courts12 Oct 2021Dismissed
Intiyaz Sheikh Vs Puma SE
Delhi High Court · (2021) 10 DEL CK 0144
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 8 Rule 1
High Courts12 Oct 2021Dismissed
Pradeep Kumar Vs Union Of India & Ors.
Delhi High Court · (2021) 10 DEL CK 0135
High Courts12 Oct 2021Disposed Of
Nekram Vs State
Delhi High Court · (2021) 10 DEL CK 0134
Protection of Children from Sexual Offences Act, 2012 — Section 2(d), 10Indian Penal Code, 1860 — Section 354Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts12 Oct 2021Disposed Of
Master Lalit Kumar Through: Father Ram Kumar Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2021) 10 DEL CK 0103
High Courts12 Oct 2021Disposed Of
Vrihaspati Tripathi & Ors. Vs Delhi Subordinate Services Selection Board & Ors
Delhi High Court · (2021) 10 DEL CK 0102
High Courts12 Oct 2021Dismissed
Sadre Alam Vs Union Of India & Anr
Delhi High Court · (2021) 10 DEL CK 0080
Constitution Of India, 1950 — Article 239, 239AAAll India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Section 16(1)All India Services (Conditions of Service - Residuary Matters) Rules, 1960 — Section 3
High Courts12 Oct 2021
E.N. Project And Engineering Industries (P) Ltd. And Anr. Vs KVT Electrical Project And Engineering And Ors.
Delhi High Court · (2021) 10 DEL CK 0079
Code Of Civil Procedure, 1908 — Section 20(c), 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Designs Act, 2000 — Section 2(d), 2(g), 4, 4(a), 4(b), 6, 5(1), 16, 19, 19(1)(a), 19(1)(b), 22(4)
High Courts12 Oct 2021Allowed
Narender Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2021) 10 DEL CK 0078
Code Of Criminal Procedure, 1973 — Section 313, 397, 401, 482Indian Penal Code, 1860 — Section 279, 299, 300, 304A