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Delhi High Court judgments, 2021

3,070 judgments · page 28 of 154

High Courts25 Oct 2021Dismissed

Sneha Choudhaury Vs Sahitya Akademi And Ors

Delhi High Court · (2021) 10 DEL CK 0184

Sexual Harassment Of Women at Workplace (Prevention, Prohibition And Redressal) Act, 2013 — Section 2(g), 2(o), 4, 4(1), 6(1), 9, 9(1), 12(1), 15, 16, 18, 19
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High Courts25 Oct 2021Disposed Of

Awanish Kumar Mishra Vs State

Delhi High Court · (2021) 10 DEL CK 0153

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 102, 341, 439Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 467, 468, 471
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High Courts25 Oct 2021Disposed Of

M/S Moser Baer India Ltd Vs Union Of India & Anr.

Delhi High Court · (2021) 10 DEL CK 0152

Constitution Of India, 1950 — Article 226Special Economic Zone Rules, 2006 — Rule 11, 18, 19, 19(2), 19(3), 27(3), 47, 47(3), 47(3)(c), 53Special Economic Zones Act, 2005 — Section 2(c), 2(j), 2(g), 3, 3(7), 3(8), 3(10), 4, 4(2), 6, 8, 9, 9(5), 9(6), 10, 15, 15(1), 15(8), 15(9), 16(1), 26, 26(1), 26(2)
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High Courts22 Oct 2021Dismissed

Aunirban Saha Vs State

Delhi High Court · (2021) 10 DEL CK 0243

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420
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High Courts22 Oct 2021Dismissed

NCS Sugars Ltd Vs P E C. Limited

Delhi High Court · (2021) 10 DEL CK 0242

Arbitration And Conciliation Act, 1996 — Section 31, 31(1), 34, 34(3), 36Indian Stamp Act, 1899 — Section 2(12), 17, 29, 33Registration Act, 1908 — Section 17
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High Courts22 Oct 2021Dismissed

Ved Ram Vs New Delhi Municipal Council

Delhi High Court · (2021) 10 DEL CK 0241

Constitution Of India, 1950 — Article 26, 227Indian Penal Code, 1860 — Section 147, 148, 149, 308, 323, 325Probation Of Offenders Act, 1958 — Section 12
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