High Courts26 Oct 2021
Gyan Singh & Ors Vs Union Of India & Ors
Delhi High Court · (2021) 10 DEL CK 0170
Constitution Of India, 1950 — Article 12, 16, 16(4A), 309Jammu and Kashmir Reservation Act, 2004 — Section 5, 6, 11
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 27 of 154
High Courts26 Oct 2021Disposed Of
Vivek Slaria Vs Neeraj Tyagi
Delhi High Court · (2021) 10 DEL CK 0169
Arbitration And Conciliation Act, 1996 — Section 11(5), 12
High Courts26 Oct 2021Disposed Of
Pret Study By Janak Fashions Private Limited Vs Dhani Loans And Services Limited .
Delhi High Court · (2021) 10 DEL CK 0168
Arbitration And Conciliation Act, 1996 — Section 11(6), 12Securitisation and Reconstruction Of Financial Assets and Enforcement Of Security Interest Act, 2002 — Section 13(2)
High Courts26 Oct 2021Disposed Of
Sivanssh Infrastructure Development Pvt. Ltd Vs Army Welfare Housing Organization
Delhi High Court · (2021) 10 DEL CK 0167
Arbitration And Conciliation Act, 1996 — Section 11(5), 11(6), 12
High Courts26 Oct 2021Disposed Of
Oyo Hotels And Homes Pvt. Ltd. Vs Zreyah Semiconductors Pvt Ltd.
Delhi High Court · (2021) 10 DEL CK 0166
Arbitration And Conciliation Act, 1996 — Section 11
High Courts26 Oct 2021Disposed Of
Balaji Constructions Vs Shivani Dudani & Anr.
Delhi High Court · (2021) 10 DEL CK 0165
Arbitration And Conciliation Act, 1996 — Section 9, 11(6)
High Courts26 Oct 2021Dismissed
Umesh Verma Vs State
Delhi High Court · (2021) 10 DEL CK 0151
Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 161
High Courts25 Oct 2021Disposed Of
Dr. Ruchita Ghiloria & Ors. Vs Medical Superintendent & Ors
Delhi High Court · (2021) 10 DEL CK 0288
Central Civil Services (Leave) Rules. 1972 — Rule 50
High Courts25 Oct 2021Dismissed
Union Of India And Ors Vs Dr. Reddys Laboratories Ltd
Delhi High Court · (2021) 10 DEL CK 0287
High Courts25 Oct 2021Disposed Of
Praveen Kumar Gupta Vs Registrar, Cooperative Societies, GNCTD & Anr
Delhi High Court · (2021) 10 DEL CK 0286
Delhi Co-operative Societies Rules, 2007 — Rule 90
High Courts25 Oct 2021Allowed
Manzoor-Ul-Haq Through His General Power Of Atorney Holder Shri Satish Kumar Aggarwal Vs Government Of Nct Of Delhi And Ors.
Delhi High Court · (2021) 10 DEL CK 0239
Right To Fair Compensation And Transparency In Land Acquisition Rehabilitation And Resettlement Act, 2013 — Section 23(2), 24, 24(1)(a), 24(1)(b), 24(2)Delhi Land (Restrictions on Transfer) Act, 1972 — Section 4, 5, 8
High Courts25 Oct 2021Disposed Of
Shubham Infrastructure Pvt Ltd Vs NDMC And Ors
Delhi High Court · (2021) 10 DEL CK 0238
High Courts25 Oct 2021Disposed Of
Simplex Infrastructures Limited Vs Director General Married Accommodation Project
Delhi High Court · (2021) 10 DEL CK 0235
Arbitration And Conciliation Act, 1996 — Section 12(2), 17
High Courts25 Oct 2021Disposed Of
Gopal Taneja Vs SDM, Sub Division Kotwali Delhi & Anr.
Delhi High Court · (2021) 10 DEL CK 0195
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 48 Rule 3, Order 21 Rule 41
High Courts25 Oct 2021Dismissed
M/S Ok Play India Pvt. Ltd. Vs M/S A.P. Distributors & Anr
Delhi High Court · (2021) 10 DEL CK 0194
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 47 Rule 1, Order 8 Rule 5, Order 8 Rule 10, Order 7 Rule 11Commercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015 — Section 2(1)(b), 2(c), 3(1), 18
High Courts25 Oct 2021Disposed Of
Convergytics Solutions Pvt. Ltd. & Ors Vs Randhir Hebbar & Ors
Delhi High Court · (2021) 10 DEL CK 0193
Code Of Civil Procedure, 1908 — Section 19, Order 39 Rule 1, Order 2 Rule 2, Order 39 Rule 2, Order 7 Rule 11, Order 7 Rule 11(d)Companies Act, 2013 — Section 166
High Courts25 Oct 2021Disposed Of
Centre For Development Of Telematics Vs Xalted Information Systems Pvt Ltd
Delhi High Court · (2021) 10 DEL CK 0192
Arbitration And Conciliation Act, 1996 — Section 12(2)
High Courts25 Oct 2021Disposed Of
M/S ERA-PATEI-Advance(JV) Vs Rail Vikas Nigam Limited
Delhi High Court · (2021) 10 DEL CK 0191
High Courts25 Oct 2021Dismissed
Lokesh Vs Union Of India & Anr.
Delhi High Court · (2021) 10 DEL CK 0190
High Courts25 Oct 2021
Abdul Majid And Ors. Vs Employees State Insurance Corporation And Ors
Delhi High Court · (2021) 10 DEL CK 0189