CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments, 2021

3,070 judgments · page 25 of 154

High Courts28 Oct 2021

Novartis Ag & Ors Vs Natco Pharma Limited.

Delhi High Court · (2021) 10 DEL CK 0208

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Patents Act, 1970 — Section 3(d), 3(e), 10(1), 10(4), 10(4)(b), 10(4)(c), 10(5), 25(1)(b), 25(1)(e), 48, 64, 64(1)(d), 64(1)(f), 64(1)(k), 115
Read judgment
High Courts28 Oct 2021Dismissed

North Delhi Municipal Corporation Vs Dr. Nizam Elahi & Anr.

Delhi High Court · (2021) 10 DEL CK 0207

Constitution Of India, 1950 — Article 19(1)(f), 19(5), 31(1), 32Central Civil Services (Pension) Rules, 1972 — Rule 26(7), 29, 36, 37, 37(1), 37(3), 48, 48A, 48A(3A)(a), 48A(4), 48A(6), 49, 49(2)Limitation Act, 1908 — Section 23
Read judgment
High Courts27 Oct 2021Dismissed

Love Chauhan Vs Ajay Kumar Kathuria

Delhi High Court · (2021) 10 DEL CK 0230

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 7, Order 9 Rule 9Arbitration And Conciliation Act, 1996 — Section 23(4), 29A
Read judgment