High Courts29 Oct 2021Disposed Of
OFB Tech Pvt. Ltd. Vs KLSR Infratech Ltd.
Delhi High Court · (2021) 10 DEL CK 0202
Arbitration And Conciliation Act, 1996 — Section 11(6), 12
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 24 of 154
High Courts29 Oct 2021Disposed Of
Chakravir Chaudhari Vs State Of Nct Of Delhi
Delhi High Court · (2021) 10 DEL CK 0197
Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts29 Oct 2021
Mamta Bhardwaj Vs Vinod Kumar Bhardwaj & Anr
Delhi High Court · (2021) 10 DEL CK 0196
Constitution Of India, 1950 — Article 227Protection Of Women From Domestic Violence Act, 2005 — Section 2(a), 2(q), 3, 18, 19, 20, 20(1)(d), 21, 22, 23, 26, 26(2), 26(3)Indian Penal Code, 1860 — Section 406, 498A
High Courts28 Oct 2021Dismissed
We Are Saath Through Its Head Coordinator Advocate Prerna Robin Vs Union Of India & Anr
Delhi High Court · (2021) 10 DEL CK 0277
Constitution Of India, 1950 — Article 226
High Courts28 Oct 2021Dismissed
Hodil Singh Vs Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2021) 10 DEL CK 0276
Central Civil Services (Pension) Rules, 1972 — Rule 41
High Courts28 Oct 2021Disposed Of
Vijay Pal Singh Dalal Vs Government Of Nct Of Delhi Directorate Of Education Caretaking Branch & Ors
Delhi High Court · (2021) 10 DEL CK 0275
High Courts28 Oct 2021Disposed Of
Rudra Pal Sharma & Anr. Vs Bharat Sanchar Nigam Limited & Anr
Delhi High Court · (2021) 10 DEL CK 0274
High Courts28 Oct 2021Disposed Of
Mohd Rizwan And Anr Vs Government Of Nct Of Delhi And Anr
Delhi High Court · (2021) 10 DEL CK 0267
High Courts28 Oct 2021Disposed Of
Shantanu Apartment Cghs Ltd Vs Registrar Cooperative Societies & Anr
Delhi High Court · (2021) 10 DEL CK 0266
High Courts28 Oct 2021Disposed Of
Mohd. Iqbal Khan Vs Lt. Governor Of Delhi & Ors
Delhi High Court · (2021) 10 DEL CK 0265
High Courts28 Oct 2021Disposed Of
Gorakhpur Infrastructure Company Private Ltd. Vs National Highways Authority Of India
Delhi High Court · (2021) 10 DEL CK 0264
High Courts28 Oct 2021Disposed Of
MED Freshe Pvt Ltd Vs HLL Infratech Services Limited & Ors.
Delhi High Court · (2021) 10 DEL CK 0224
Constitution Of India, 1950 — Article 227
High Courts28 Oct 2021Dismissed
Telecommunication Consultants India Limited Vs B. R. Sukale Construction
Delhi High Court · (2021) 10 DEL CK 0223
Constitution Of India, 1950 — Article 226, 227Arbitration And Conciliation Act, 1996 — Section 13, 16, 17, 19, 19(1), 19(2), 19(3), 22, 23, 24, 24(1), 25, 26, 29A, 29B
High Courts28 Oct 2021Disposed Of
M/S Hindustan Antibiotics Limited Vs B.N. Singh
Delhi High Court · (2021) 10 DEL CK 0222
Industrial Disputes Act, 1947 — Section 17B, 25F, 36
High Courts28 Oct 2021Disposed Of
M/S Sharat Dass And Associates Vs Rameshwar Singh And Anr
Delhi High Court · (2021) 10 DEL CK 0221
Code Of Civil Procedure, 1908 — Section 151
High Courts28 Oct 2021Disposed Of
Nortel Networks India International INC Vs Assistant Director Of Income Tax Cpc & Ors.
Delhi High Court · (2021) 10 DEL CK 0214
Income Tax Act, 1961 — Section 154, 154(8)
High Courts28 Oct 2021Disposed Of
M/S Ankush Auto Deals Vs Commissioner Of DGST & Anr
Delhi High Court · (2021) 10 DEL CK 0213
Central Goods And Services Tax Act, 2017 — Section 56Delhi Goods And Services Tax Act, 2017 — Section 56
High Courts28 Oct 2021Disposed Of
Pr. Commissioner Of Income Tax-09 Vs Fertilizer Corporation Of India Ltd.
Delhi High Court · (2021) 10 DEL CK 0212
High Courts28 Oct 2021Disposed Of
Rajesh Kumar & Ors. Vs Director General Central Industrial Security Force & Anr
Delhi High Court · (2021) 10 DEL CK 0211
High Courts28 Oct 2021Disposed Of
Commissioner Of Income Tax Cen Vs M/S Oswal Chemicals & Fertiliz
Delhi High Court · (2021) 10 DEL CK 0210