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Delhi High Court judgments, 2021

3,070 judgments · page 23 of 154

High Courts29 Oct 2021Allowed

NTPC Ltd Vs Tecpro Systems Ltd

Delhi High Court · (2021) 10 DEL CK 0260

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Arbitration And Conciliation Act, 1996 — Section 9(1), 16, 17, 17(1), 17(1)(ii)(a), 17(1)(ii)(b), 17(1)(ii)(e), 37(2)(b)
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High Courts29 Oct 2021Dismissed

Gurjinder Singh Vs S. Gurbir Singh

Delhi High Court · (2021) 10 DEL CK 0220

Commercial Courts Act, 2015 — Section 12ACode Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11
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High Courts29 Oct 2021Dismissed

Franco Leone Limited And Ors Vs Punjab And Sind Bank

Delhi High Court · (2021) 10 DEL CK 0219

Constitution Of India, 1950 — Article 227Security Interest (Enforcement) Rules, 2002 — Section 8(6), 8(7)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4)
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High Courts29 Oct 2021Dismissed

Kishore Chandra Sahoo Vs Union Of India And Ors.

Delhi High Court · (2021) 10 DEL CK 0218

Constitution Of India, 1950 — Article 32, 74(1), 163(1), 226, 311(2), 311(2)(b), 311(2)(c), 311(3)Border Security Force Rules, 1969 — Rule 14A, 22, 22(1)(b), 22(2), 28A, 173(8), 177Border Security Force Act, 1968 — Section 11, 11(2)
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High Courts29 Oct 2021Disposed Of

S.D. Vs Govt. Of Nct Of Delhi And Ors

Delhi High Court · (2021) 10 DEL CK 0209

Constitution Of India, 1950 — Article 226Delhi Rights of Persons with Disabilities Rules, 2018 — Rule 7, 7(5), 7(6), 7(7), 8, 9Code Of Civil Procedure, 1908 — Section 9, Order 32A, Order 32A Rule 5
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