High Courts09 Nov 2021Disposed Of
Mohan Prasad (Since Deceased) Through: His Lrs Sh. Yogesh & Ors. Vs Employees State Insurance Corporation & Anr.
Delhi High Court · (2021) 11 DEL CK 0076
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 21 of 154
High Courts09 Nov 2021Dismissed
HDFC Bank Limited Vs Commissioner Delhi Value Added Tax Department Of Trade And Taxes & Anr
Delhi High Court · (2021) 11 DEL CK 0075
Central Sales Tax (Delhi) Rules, 2005 — Rule 5(2), 5(3), 5(4), 5(4)(ii), 8(2)Central Sales Tax (Registration and Turn Over) Rules, 1957 — Rule 12(5), 13(3), 13(4)(e)
High Courts09 Nov 2021
Ampm Fashions Pvt.Ltd Vs Ampm Fashions Pvt.Ltd
Delhi High Court · (2021) 11 DEL CK 0058
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17Trade Marks Act, 1999 — Section 2(1)(zg), 9, 11, 11(5), 11(6), 11(7), 11(8), 11(9), 11(10), 11(11), 29(4), 33(1)
High Courts09 Nov 2021Allowed
M/S Pricewaterhousecoopers Pvt. Ltd Vs M/S Pacific Advance Education Centre Pvt. Ltd.
Delhi High Court · (2021) 11 DEL CK 0051
High Courts09 Nov 2021Disposed Of
Sunder Lal Saini Vs Meena Saini
Delhi High Court · (2021) 11 DEL CK 0043
Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 5, 7(1), 11Protection of Women from Domestic Violence Act, 2005 — Section 2(f), 22
High Courts09 Nov 2021Dismissed
Kelvin George Katindasa Vs Narcotics Control Bureau
Delhi High Court · (2021) 11 DEL CK 0032
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 9A, 25A, 29, 37, 50, 67
High Courts09 Nov 2021
Neeraj Khatri Vs Central Bureau Of Investigation
Delhi High Court · (2021) 11 DEL CK 0031
Code Of Criminal Procedure, 1973 — Section 315, 389, 389(1), 439, 482Prevention of Corruption Act, 1988 — Section 7, 11, 12, 13, 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 120B
High Courts09 Nov 2021Dismissed
Bhagyashree @ Monica Vs State Of N.C.T. Of Delhi & Anr
Delhi High Court · (2021) 11 DEL CK 0029
Code Of Criminal Procedure, 1973 — Section 439(2)Indian Penal Code, 1860 — Section 376(2)(n), 506
High Courts09 Nov 2021Dismissed
Sansar Chand Sharma Vs Kotak Mahindra Bank Ltd Through Chief Manager Sh G S Pandey
Delhi High Court · (2021) 11 DEL CK 0028
Constitution Of India, 1950 — Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14
High Courts09 Nov 2021Dismissed
National Highways Authority Of India Vs M/S JMC Constructions Pvt. Ltd.
Delhi High Court · (2021) 11 DEL CK 0016
Arbitration And Conciliation Act, 1996 — Section 31(7), 34
High Courts09 Nov 2021Disposed Of
M/S. Arkas Biocon Private Limited Vs M/S. Kashinath Agro Industries Private Limited
Delhi High Court · (2021) 11 DEL CK 0015
Arbitration And Conciliation Act, 1996 — Section 11(6), 12
High Courts09 Nov 2021
Matrix Partners India Investment Holdings, Llc & Ors Vs Shailendra Bhadauria & Ors
Delhi High Court · (2021) 11 DEL CK 0014
Code Of Civil Procedure, 1908 — Section 38, 51(b), Order 34 Rule 14, Order 34 Rule 15Arbitration And Conciliation Act, 1996 — Section 2(1)(e)(i), 11, 30, 32(1), 36, 42Transfer of Property Act, 1882 — Section 100
High Courts09 Nov 2021Dismissed
Span Healthcare Private Limited Vs Vishal Sharma Proprietor
Delhi High Court · (2021) 11 DEL CK 0011
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 37
High Courts09 Nov 2021Disposed Of
Jumeirah Beach Resort LLC Vs Designarch Consultants Pvt Ltd.& Anr
Delhi High Court · (2021) 11 DEL CK 0009
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 11, 13, 17, 135(2)(c), 142
High Courts09 Nov 2021Disposed Of
Reckitt Benckiser India Private Limited Vs Hindustan Unilever Limited
Delhi High Court · (2021) 11 DEL CK 0008
Constitution Of India, 1950 — Article 19(1)(a)
High Courts09 Nov 2021Dismissed
Arun Srivastava Vs M/S Larsen & Toubro Ltd
Delhi High Court · (2021) 11 DEL CK 0007
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Order 12 Rule 6Arbitration And Conciliation Act, 1996 — Section 8, 16, 37
High Courts09 Nov 2021Disposed Of
Super Cassettes Industries Pvt.Ltd. . Vs Music Broadcast Limited
Delhi High Court · (2021) 11 DEL CK 0006
Constitution Of India, 1950 — Article 19(1)(a), 226Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Copyright Rules, 2013 — Rule 29, 29(1), 29(4), 29(4)(i), 29(4)(j), 29(4)(k), 30, 31
High Courts09 Nov 2021Dismissed
Dr. Reddys Laboratories Limited Vs Dr. Reddy Pathlabs Private Limited
Delhi High Court · (2021) 11 DEL CK 0005
Code Of Civil Procedure, 1908 — Section 20, 20(c), Order 7 Rule 10, Order 7 Rule 11(a), 11(d)Trade Marks Act, 1999 — Section 134, 134(2)
High Courts09 Nov 2021Dismissed
Rishi Raj Vs Saregama India Ltd.
Delhi High Court · (2021) 11 DEL CK 0004
Code Of Civil Procedure, 1908 — Order 11 Rule 1, Order 11 Rule 1(4), Order 11 Rule 1(5)
High Courts09 Nov 2021Disposed Of
Flow Cool India Pvt. Ltd Vs Flow Tech Air Pvt. Ltd.
Delhi High Court · (2021) 11 DEL CK 0003
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 38 Rule 5