High Courts12 Nov 2021Dismissed
Mukesh Kumar Vs Union Of India And Ors
Delhi High Court · (2021) 11 DEL CK 0066
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 19 of 154
High Courts12 Nov 2021Disposed Of
EX NK GD Bhagirath Singh Vs Union Of India And Others
Delhi High Court · (2021) 11 DEL CK 0064
High Courts12 Nov 2021Disposed Of
Anil Kumar B.N Vs Union Of India And Ors
Delhi High Court · (2021) 11 DEL CK 0063
High Courts12 Nov 2021Disposed Of
HDFC Bank Vs Deepti Bhatia
Delhi High Court · (2021) 11 DEL CK 0062
Code Of Civil Procedure, 1908 — Section 20, 20(a), 20(b), 20(c)
High Courts12 Nov 2021Dismissed
Pratap Singh Vs Jaspal Kaur Public School And Anr.
Delhi High Court · (2021) 11 DEL CK 0061
Industrial Disputes Act, 1947 — Section 25F, 25F(a), 25F(b), 25F(c)Delhi School Education Act, 1973 — Section 2(h), 8(2), 10
High Courts12 Nov 2021Dismissed
Hari Dev Acharya @ Pranavanand & Ors. Vs State
Delhi High Court · (2021) 11 DEL CK 0060
Code Of Criminal Procedure, 1973 — Section 161, 164, 219, 223, 223(d), 482Indian Penal Code, 1860 — Section 26, 377Protection of Children from Sexual Offences Act, 2012 — Section 6, 10, 19, 19(1), 20, 21, 23, 31, 33(5), 35, 43
High Courts12 Nov 2021Dismissed
Delhi Development Authority Vs Hello Home Education Society
Delhi High Court · (2021) 11 DEL CK 0056
Delhi School Education Rules, 1973 — Rule 44, 44(3)Delhi Development Authority (Disposal Of Development Nazul Land) Rules, 1981 — Rule 6(vi)
High Courts12 Nov 2021Disposed Of
Vansh Electromechanical Devices Pvt Ltd Vs North Delhi Municipal Corporation & Anr
Delhi High Court · (2021) 11 DEL CK 0055
Delhi Municipal Corporation Act, 1957 — Section 123D
High Courts12 Nov 2021Allowed
Delhi Integrated Multi Modal Transit Systems Ltd Vs Delhi Jal Board
Delhi High Court · (2021) 11 DEL CK 0054
Consumer Protection (Salary, Allowances And Conditions Of Service Of President And Member Of The State Commission And District Commission) Model Rules, 2020 — Rule 11(3)Arbitration And Conciliation Act, 1996 — Section 7, 12, 12(1), 12(5), 13, 13(4), 14, 14(1)(a), 14(2), 15Indian Contract Act, 1872 — Section 9
High Courts12 Nov 2021
Rajinder Prasad Arora & Ors. Vs Wings Pharmaceuticals Pvt. Ltd. & Ors.
Delhi High Court · (2021) 11 DEL CK 0050
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Companies Act, 2013 — Section 430
High Courts11 Nov 2021Dismissed
Chem Academy Pvt. Ltd Vs Sumit Mehta
Delhi High Court · (2021) 11 DEL CK 0094
Arbitration And Conciliation Act, 1996 — Section 9Specific Relief Act, 1963 — Section 14(c), 14(d), 41(e)Indian Contract Act, 1872 — Section 27
High Courts11 Nov 2021Disposed Of
Governmnet Of National Capital Territory Of Delhi And Anr Vs Rajiv Kumar Khanna
Delhi High Court · (2021) 11 DEL CK 0093
High Courts11 Nov 2021Disposed Of
Siddharth Banerji & Anr Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2021) 11 DEL CK 0085
Indian Succession Act, 1925 — Section 278
High Courts11 Nov 2021Disposed Of
Ashish Gupta Vs Government Of Nct Of Delhi & Ors
Delhi High Court · (2021) 11 DEL CK 0084
Indian Succession Act, 1925 — Section 276Indian Stamps Act, 1899 — Section 27, 47A
High Courts11 Nov 2021Disposed Of
Bhupendra Narayan Singh (EX CPL IAF 729857) Vs Union Of India & Ors
Delhi High Court · (2021) 11 DEL CK 0071
High Courts11 Nov 2021Dismissed
Satya Prakash Singh Vs Central Reserve Police Force (CRPF) & Ors.
Delhi High Court · (2021) 11 DEL CK 0070
High Courts11 Nov 2021Disposed Of
Vibhor Jain Vs Ekibom Technology India Pvt Ltd & Ors
Delhi High Court · (2021) 11 DEL CK 0069
Arbitration and Conciliation Act, 1996 — Section 45
High Courts11 Nov 2021Disposed Of
N.N. Buildcon Private Limited Vs HSCC(India) Private Limited & Anr
Delhi High Court · (2021) 11 DEL CK 0068
Arbitration And Conciliation Act, 1996 — Section 11(6), 12(5)
High Courts11 Nov 2021Dismissed
Resilient Innovations Pvt. Ltd Vs Phonepe Private Limited & Anr
Delhi High Court · (2021) 11 DEL CK 0082
Trade Marks Act, 1999 — Section 9(1)(a), 46, 56, 57, 124