High Courts11 Nov 2021Disposed Of
Girdhar Impex Limited Vs A And A Automobiles Pvt Ltd
Delhi High Court · (2021) 11 DEL CK 0049
Arbitration And Conciliation Act, 1996 — Section 9, 11, 12, 15, 17
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 20 of 154
High Courts11 Nov 2021Disposed Of
Reenu Malhotra Vs State Of Delhi Nct And Ors
Delhi High Court · (2021) 11 DEL CK 0048
High Courts11 Nov 2021Allowed
Jolly Ice And Cold Storage Vs North Delhi Municipal Corporation
Delhi High Court · (2021) 11 DEL CK 0047
High Courts10 Nov 2021Disposed Of
North Delhi Municipal Corporation Vs Anil Dalal
Delhi High Court · (2021) 11 DEL CK 0123
High Courts10 Nov 2021Dismissed
Jitin Garg Vs Delhi Development Authority
Delhi High Court · (2021) 11 DEL CK 0091
High Courts10 Nov 2021Dismissed
CT/GD Mahakar Singh Vs Union Of India & Ors
Delhi High Court · (2021) 11 DEL CK 0081
Central Reserve Police Force Rules, 1955 — Rule 27Central Reserve Police Force Act, 1949 — Section 11(1)
High Courts10 Nov 2021Disposed Of
Fight For Human Rights Vs Union Of India & Ors
Delhi High Court · (2021) 11 DEL CK 0074
High Courts10 Nov 2021Disposed Of
Geeta Jeena Vs Govt Of Nct Of Delhi And Ors
Delhi High Court · (2021) 11 DEL CK 0073
Constitution Of India, 1950 — Article 14, 298
High Courts10 Nov 2021Dismissed
Krishan Yadav Vs Union Of India And Anr
Delhi High Court · (2021) 11 DEL CK 0072
High Courts10 Nov 2021
Ramgopal Sharma & Anr Vs All India Institute Of Medical Sciences
Delhi High Court · (2021) 11 DEL CK 0057
High Courts10 Nov 2021Dismissed
Mala Nidar Vs Sunil Sagar
Delhi High Court · (2021) 11 DEL CK 0046
Constitution Of India, 1950 — Article 15(3), 39Code Of Criminal Procedure, 1973 — Section 125, 397, 401Indian Penal Code, 1860 — Section 34, 323, 325, 342, 401, 406, 498A, 506
High Courts10 Nov 2021Partly Allowed
Devender Malhotra Vs National Insurance Company Ltd. & Ors
Delhi High Court · (2021) 11 DEL CK 0045
General Insurance (Conduct Discipline and Appeal) Rules, 1975 — Rule 21, 22, 22(b), 23, 40
High Courts10 Nov 2021Disposed Of
DM South India Hospitality Private Limited & Ors Vs L And T Finance Limited
Delhi High Court · (2021) 11 DEL CK 0044
Arbitration And Conciliation Act, 1996 — Section 17
High Courts10 Nov 2021Disposed Of
Ravinder Kumar Ahuja Vs Sahida Ahmad And Ors
Delhi High Court · (2021) 11 DEL CK 0038
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts10 Nov 2021Disposed Of
Vijay Alias Chhotiya Lal Vs Krishan Kumar And Ors
Delhi High Court · (2021) 11 DEL CK 0037
Motor Vehicles Act, 1988 — Section 140, 166
High Courts10 Nov 2021Disposed Of
M/S Ashutosh Builders Contractors And Engineers Vs Union Of India & Ors.
Delhi High Court · (2021) 11 DEL CK 0036
Constitution Of India, 1950 — Article 12Arbitration And Conciliation Act, 1996 — Section 11(6), 12
High Courts10 Nov 2021Dismissed
Central Bureau Of Investigation Vs M/S. Inx Media Pvt. Ltd. & Ors
Delhi High Court · (2021) 11 DEL CK 0035
Constitution Of India, 1950 — Article 32, 50, 141Code Of Criminal Procedure, 1973 — Section 91, 173, 173(2), 173(5), 173(8), 190, 207, 207(v), 208, 482Police Act, 1861 — Section 3
High Courts10 Nov 2021Dismissed
Dr. Meera Sood Vs University Of Delhi And Ors.
Delhi High Court · (2021) 11 DEL CK 0034
Constitution Of India, 1950 — Article 14, 16, 21Delhi University Act, 1922 — Section 2(g)Andhra Pradesh Agricultural University Act, 1963 — Section 2(n)
High Courts10 Nov 2021Disposed Of
Rural Electrification Corporation Officers Association Vs Union Of India & Ors
Delhi High Court · (2021) 11 DEL CK 0033
Constitution Of India, 1950 — Article 14, 16
High Courts09 Nov 2021Disposed Of
Western Digital Technologies, Inc Vs Sumit Pandey And Others
Delhi High Court · (2021) 11 DEL CK 0200
Trade Marks Act, 1999 — Section 2(1)(zg)