High Courts15 Nov 2021Disposed Of
Dcm Financial Services Ltd Vs None
Delhi High Court · (2021) 11 DEL CK 0119
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 18 of 154
High Courts15 Nov 2021Dismissed
Dr. A.S. Senthi Vadivel Vs Union Of India And Ors
Delhi High Court · (2021) 11 DEL CK 0107
Constitution Of India, 1950 — Article 12, 14, 16
High Courts15 Nov 2021Dismissed
Deepak Kumar & Anr. Vs Jitender Jain
Delhi High Court · (2021) 11 DEL CK 0106
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 18 Rule 17
High Courts15 Nov 2021Allowed
Krishan Vs State
Delhi High Court · (2021) 11 DEL CK 0105
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376
High Courts15 Nov 2021
Neeta Bhardwaj & Ors Vs Kamlesh Sharma
Delhi High Court · (2021) 11 DEL CK 0104
High Courts15 Nov 2021Disposed Of
Eli Lilly And Company & Ors Vs Bryan Pharmaceuticals Through: Its Proprietor Mr. Laxmi Kand Pal / Navneet Kand Pal & Ors
Delhi High Court · (2021) 11 DEL CK 0095
High Courts15 Nov 2021Disposed Of
Ultra Mega Power Pvt Ltd Vs HBL Power Systems Limited
Delhi High Court · (2021) 11 DEL CK 0092
Arbitration And Conciliation Act, 1996 — Section 11(6), 12(2)
High Courts15 Nov 2021Allowed
Sneha Ahuja Vs Satish Chander Ahuja & Anr.
Delhi High Court · (2021) 11 DEL CK 0083
Constitution Of India, 1950 — Article 14, 15, 21, 226Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 12 Rule 6Protection of Women from Domestic Violence Act, 2005 — Section 17, 19, 19(1)(f), 26
High Courts15 Nov 2021Allowed
Harish Joshi Vs Directorate Of Revenue Of Intelligence
Delhi High Court · (2021) 11 DEL CK 0078
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29, 50, 53, 67Code Of Criminal Procedure, 1973 — Section 313, 428Evidence Act, 1872 — Section 25
High Courts15 Nov 2021Partly Allowed
T.C. Sivakumar Vs Union Of India & Ors
Delhi High Court · (2021) 11 DEL CK 0077
Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(4), 9(6)(a), 14, 69Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14All India Services (Discipline & Appeal) Rules, 1969 — Rule 5B
High Courts12 Nov 2021Dismissed
Mukesh Kumar Vs State (Nct Of Delhi)
Delhi High Court · (2021) 11 DEL CK 0109
Protection Of Children From Sexual Offences Act, 2012 — Section 6, 9, 10Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 376
High Courts12 Nov 2021Dismissed
Nadeem Khan Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2021) 11 DEL CK 0108
Muslim Women (Protection Of Rights on Marriage) Act, 2019 — Section 4Indian Penal Code, 1860 — Section 34, 120B, 201, 323, 341, 395, 398, 506, 511Arms Act, 1959 — Section 25
High Courts12 Nov 2021Disposed Of
Rahul Vashishtha Vs Union Of India & Ors
Delhi High Court · (2021) 11 DEL CK 0090
High Courts12 Nov 2021Dismissed
Ketan Kumar & Anr. Vs Union Of India & Anr
Delhi High Court · (2021) 11 DEL CK 0089
Constitution Of India, 1950 — Article 14
High Courts12 Nov 2021Dismissed
RGV Infratech Pvt Ltd & Anr Vs Indian Bank Erstwhile Allahabad Bank & Ors
Delhi High Court · (2021) 11 DEL CK 0088
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17
High Courts12 Nov 2021Disposed Of
Aristoplast Products Private Limited Vs Energy Efficiency Services Limited
Delhi High Court · (2021) 11 DEL CK 0087
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts12 Nov 2021Disposed Of
P&M Movies Private Limited Vs Sapna @ Sapna Choudhary
Delhi High Court · (2021) 11 DEL CK 0086
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 37, Order 37 Rule 2(3)Commercial Courts Act, 2015 — Section 2(1)(c)
High Courts12 Nov 2021
Bacardi And Company Limited Vs Bahety Overseas Private Limited & Ors
Delhi High Court · (2021) 11 DEL CK 0080
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Trademarks Rules, 2017 — Rule 23(2)(c), 26, 26(4)(i)Trademarks Act, 1999 — Section 9(3), 28(1), 29, 29(1), 29(2), 29(2)(a), 29(2)(b), 29(3), 29(4), 31(1)
High Courts12 Nov 2021Allowed
Sachin Kumar Gupta & Ors. Vs Dedicated Freight Corridors Corporation Of India Limited
Delhi High Court · (2021) 11 DEL CK 0079
High Courts12 Nov 2021Dismissed
Rajesh Sharma Vs Union Of India And Ors
Delhi High Court · (2021) 11 DEL CK 0067
Constitution Of India, 1950 — Article 32, 226