High Courts17 Nov 2021Disposed Of
M/S PNC-TRG (JV) Vs National Highways Authority Of India
Delhi High Court · (2021) 11 DEL CK 0112
Arbitration And Conciliation Act, 1996 — Section 29A(4), 29A(5)
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 17 of 154
High Courts17 Nov 2021Disposed Of
Gemini Edibles And Fats India Ltd Vs Sri Sapthagiri Industries
Delhi High Court · (2021) 11 DEL CK 0111
High Courts16 Nov 2021Disposed Of
Shikha Sharma & Ors Vs Guru Harkrishan Public School & Ors
Delhi High Court · (2021) 11 DEL CK 0118
Constitution Of India, 1950 — Article 14, 19, 21, 30, 30(1)Delhi School Education Rules, 1973 — Rule 121Disaster Management Act, 2005 — Section 39(a)
High Courts16 Nov 2021Disposed Of
Dr. J. Thulaseedhara Kurup Vs National School Of Drama Bahawalpur House And Ors
Delhi High Court · (2021) 11 DEL CK 0117
Constitution Of India, 1950 — Article 14, 16
High Courts16 Nov 2021
Zee Entertainment Enterprises Ltd & Anr Vs Railtel Corporation Of India Ltd & Anr.
Delhi High Court · (2021) 11 DEL CK 0116
Arbitration And Conciliation Act, 1996 — Section 9Indian Contract Act, 1872 — Section 56
High Courts16 Nov 2021Disposed Of
EX HCGD Ami Lal Vs Union Of India And Others
Delhi High Court · (2021) 11 DEL CK 0115
High Courts16 Nov 2021Dismissed
Principal Commissioner Of Income Tax Vs Servants Of People Society
Delhi High Court · (2021) 11 DEL CK 0114
Constitution Of India, 1950 — Article 14Income Tax Act, 1961, — Section 2(15), 10(23C)(iv), 11, 12A, 80GCode Of Civil Procedure, 1908 — 100
High Courts16 Nov 2021Disposed Of
Rajesh Varma, EX CPL. 751468-R & Anr Vs Union Of India & Ors
Delhi High Court · (2021) 11 DEL CK 0113
High Courts16 Nov 2021Allowed
Sukhesh Chand Gupta Vs New Delhi Municipal Council
Delhi High Court · (2021) 11 DEL CK 0110
New Delhi Municipal Council Act, 1994 — Section 239, 239(1)(b), 239(1)(d)
High Courts16 Nov 2021Disposed Of
Lakshmi Bhavya Tanneeru Vs Union Of India & Ors
Delhi High Court · (2021) 11 DEL CK 0103
Constitution Of India, 1950 — Article 21Indian Administrative Service (Cadre) Rules, 1954 — Rule 5(2)
High Courts16 Nov 2021Dismissed
M/S Renewable Energy Systems Limited Vs M/S Bharat Sanchar Nigam Limited
Delhi High Court · (2021) 11 DEL CK 0102
Arbitration And Conciliation Act, 1996 — Section 11, 34Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts16 Nov 2021Disposed Of
Jai Kumar Goel Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2021) 11 DEL CK 0101
Code Of Criminal Procedure, 1973 — Section 340, 362, 437(1), 437(2), 437(5), 439(1), 439(2), 482Indian Penal Code, 1860 — Section 34, 419, 420, 463, 464, 465, 466, 468, 471
High Courts16 Nov 2021Dismissed
Bhupender Singh @ Bhuttan Vs State (Nct Of Delhi)
Delhi High Court · (2021) 11 DEL CK 0100
Code Of Criminal Procedure, 1973 — Section 161, 437(1), 439, 439(1)Indian Penal Code, 1860 — Section 120B, 186, 216, 224, 225, 307, 332, 353, 392, 397, 482Arms Act, 1959 — Section 25, 27
High Courts16 Nov 2021Disposed Of
Mohan Kumar Jha Vs State Of Nct Of Delhi
Delhi High Court · (2021) 11 DEL CK 0099
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 120B, 188, 420, 468, 471Essential Commodities Act, 1955 — Section 3, 7
High Courts16 Nov 2021Dismissed
Anil Kumar Vs State
Delhi High Court · (2021) 11 DEL CK 0098
Indian Penal Code, 1860 — Section 354, 354AProtection Of Children From Sexual Offences Act, 2012 — Section 7, 8, 9, 9(l), 9(p), 10
High Courts16 Nov 2021Dismissed
Shikhar Goel Vs Robina Kaushik & Anr
Delhi High Court · (2021) 11 DEL CK 0097
Code Of Civil Procedure, 1908 — Order 7 Rule 10Code Of Criminal Procedure, 1973 — Section 125, 126, 397, 398, 399, 400, 401, 482
High Courts16 Nov 2021Disposed Of
Radhye Shyam Vs State
Delhi High Court · (2021) 11 DEL CK 0096
Code Of Criminal Procedure, 1973 — Section 155, 161, 164, 437, 438, 439Indian Penal Code, 1860 — Section 376, 376(1), 376(2)
High Courts15 Nov 2021Dismissed
No. G/5007784k Rank - Rifleman (General Duty) Anilkumar Vs Union Of India And Ors
Delhi High Court · (2021) 11 DEL CK 0122
Assam Rifles Rules, 2010 — Rule 7, 12Assam Rifles Act, 2006 — Section 2(i), 2(s), 2(p), 2(x), 3(3), 90, 106, 140
High Courts15 Nov 2021Disposed Of
DCM Financial Services Ltd Vs Reserve Bank Of India
Delhi High Court · (2021) 11 DEL CK 0121
High Courts15 Nov 2021Disposed Of
Dewanand Vs Union Of India And Ors
Delhi High Court · (2021) 11 DEL CK 0120