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Delhi High Court judgments, 2021

3,070 judgments · page 15 of 154

High Courts25 Nov 2021

Sonali Bhatia Vs Abhivansh Narang

Delhi High Court · (2021) 11 DEL CK 0163

Constitution Of India, 1950 — Article 129, 215Contempt Of Courts Act, 1971 — Section 2(b), 10, 11, 12Hindu Marriage Act, 1955 — Section 13, 13(1)(ia), 13(1)(ib), 24
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High Courts25 Nov 2021Dismissed

VLS Commodities P. Ltd. Vs Sadhna Mehrotra & Ors

Delhi High Court · (2021) 11 DEL CK 0159

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 32 Rule 12Delhi High Court (Original Side) Rules, 2018 — Rule 3(d), 3(e)
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High Courts24 Nov 2021Allowed

Adil Singh Vs UOI & Ors

Delhi High Court · (2021) 11 DEL CK 0164

Code Of Civil Procedure, 1908 — Section 151, 152Land Acquisition Act, 1894 — Section 17(3A), 18, 30, 31
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High Courts24 Nov 2021Disposed Of

Anil Puri Vs State

Delhi High Court · (2021) 11 DEL CK 0162

Indian Penal Code, 1860 — Section 34, 174A, 201, 302Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 161, 428
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High Courts24 Nov 2021Dismissed

Vishal @ Johny Vs State (Nct Of Delhi)

Delhi High Court · (2021) 11 DEL CK 0151

Juvenile Justice (Care & Protection Of Children) Act, 2015 — Section 9, 94, 94(2)(i), 94(2)(ii), 94(ii), 102Code Of Criminal Procedure, 1973 — Section 482Juvenile Justice (Care & Protection of Children) Act, 2000 — Section 7A
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High Courts24 Nov 2021Dismissed

Hindustan Petroleum Corporation Ltd. Vs Ajay Bhatia

Delhi High Court · (2021) 11 DEL CK 0149

Code Of Civil Procedure, 1908 — Section 47, 51, 51(e), 151, 152, Order 7 Rule 3, Order 20 Rule 3, Order 12 Rule 6, Order 21 Rule 26, Order 41 Rule 33, Order 21 Rule 35, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 103
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