High Courts29 Nov 2021Dismissed
Atul Agarwal Vs India Infoline Home Finance Limited
Delhi High Court · (2021) 11 DEL CK 0176
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 37 Rule 2(3)Limitation Act, 1963 — Section 5
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 14 of 154
High Courts29 Nov 2021Dismissed
Ansal Landmark Township Pvt. Ltd Vs Big Brothers Projects Pvt. Ltd
Delhi High Court · (2021) 11 DEL CK 0175
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 6 Rule 4, Order 8 Rule 5, Order 1 Rule 10, Order 7 Rule 11Indian Contract Act, 1872 — Section 2(d), 182, 186, 187
High Courts29 Nov 2021Dismissed
Dinesh Kumar @ Dina Vs State, Nct Of Delhi
Delhi High Court · (2021) 11 DEL CK 0174
Code Of Criminal Procedure, 1973 — Section 91, 397, 401, 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 42, 50
High Courts29 Nov 2021Dismissed
Naveen Kasana Vs State Nct Of Delhi
Delhi High Court · (2021) 11 DEL CK 0173
Indian Penal Code, 1860 — Section 34, 120B, 195A, 302, 307, 392, 394, 395, 397, 412Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 161
High Courts29 Nov 2021Allowed
Rajveer Singh Vs Government Of Nct Of Delhi Public Works Department Civil Building Maintenance Division
Delhi High Court · (2021) 11 DEL CK 0172
Arbitration And Conciliation Act, 1996 — Section 11, 21, 29A, 43
High Courts29 Nov 2021Disposed Of
Airwil JKM Infracon Pvt. Lt Vs Cadillac Infotech Private Ltd
Delhi High Court · (2021) 11 DEL CK 0170
Arbitration And Conciliation Act, 1996 — Section 18, 28(2), 31(3), 34, 34(2), 34(2A),Evidence Act, 1872 — Section 91, 92
High Courts29 Nov 2021Dismissed/Partly Allowed
L And T Mhps Boilers Private Ltd. Vs L And T MHPS Boilers Private Ltd.
Delhi High Court · (2021) 11 DEL CK 0169
Arbitration And Conciliation Act, 1996 — Section 34, 34(2)(b), 34(2A), 75, 81Minimum Wages Act, 1948 — Section 4
High Courts29 Nov 2021Dismissed
Sachin Makade & Anr Vs Narcotics Control Bureau
Delhi High Court · (2021) 11 DEL CK 0167
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 24, 27A, 37, 66, 67Evidence Act, 1872 — Section 25, 27, 65B, 65B(4)
High Courts26 Nov 2021Disposed Of
Shweta Singh Vs Union Of India & Ors.
Delhi High Court · (2021) 11 DEL CK 0215
High Courts26 Nov 2021Disposed Of
Karan Ahuja Vs Union Of India & Ors
Delhi High Court · (2021) 11 DEL CK 0214
High Courts26 Nov 2021Dismissed
Jai Shiv Steel Enterprises & Anr Vs Manish Aggarwal & Anr.
Delhi High Court · (2021) 11 DEL CK 0213
Code Of Civil Procedure, 1908 — Order 7 Rule 11Arbitration And Conciliation Act, 1996 — Section 9, 23(4), 29ACommercial Courts Act, 2015 — Section 12A, 12A(3)
High Courts26 Nov 2021Dismissed
Vardhman Cables India Pvt. Ltd. Vs Mahanagar Telephone Nigam Ltd. & Anr
Delhi High Court · (2021) 11 DEL CK 0212
Arbitration And Conciliation Act, 1996 — Section 34, 37Indian Contract Act, 1872 — Section 73, 74
High Courts26 Nov 2021Dismissed
Pardeep Vs Director General & Ors
Delhi High Court · (2021) 11 DEL CK 0211
High Courts26 Nov 2021Disposed Of
Voltas Limited Vs NCC Limited
Delhi High Court · (2021) 11 DEL CK 0198
Arbitration And Conciliation Act, 1996 — Section 11(5), 12
High Courts26 Nov 2021Dismissed
Vikash Kumar Vs Director General, Indo-Tibetan Boarder Police Force & Ors.
Delhi High Court · (2021) 11 DEL CK 0197
High Courts26 Nov 2021Dismissed
Vijay Singh Vs Union Of India & Ors
Delhi High Court · (2021) 11 DEL CK 0196
High Courts26 Nov 2021
Fis Payment Solutions And Services India Private Limited Vs Assistant Commissioner Of Income Tax 71
Delhi High Court · (2021) 11 DEL CK 0195
High Courts26 Nov 2021Disposed Of
Oriental Insurance Co Ltd Vs Air India Ltd
Delhi High Court · (2021) 11 DEL CK 0194
Arbitration And Conciliation Act, 1996 — Section 34Code Of Civil Procedure, 1908 — Section 149
High Courts26 Nov 2021Dismissed/Partly Allowed
NTPC Ltd Vs Larsen And Toubro Limited
Delhi High Court · (2021) 11 DEL CK 0160
Minimum Wages Act, 1948 — Section 4Arbitration And Conciliation Act, 1996 — Section 34, 34(2A)
High Courts26 Nov 2021Disposed Of
Deepak Joon Vs State
Delhi High Court · (2021) 11 DEL CK 0156
Indian Penal Code, 1860 — Section 34, 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 41(1D), 91