High Courts23 Nov 2021Disposed Of
Aditya Infotech Ltd. Vs M/S Sumcon India & Anr.
Delhi High Court · (2021) 11 DEL CK 0131
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 16 of 154
High Courts23 Nov 2021Disposed Of
DS Confectionery Products Limited Vs Mahadev Confectionery & Ors
Delhi High Court · (2021) 11 DEL CK 0130
High Courts23 Nov 2021Dismissed
Laxman Public School Society & Anr. Vs Navshakti Educational Society & Ors
Delhi High Court · (2021) 11 DEL CK 0126
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 18 Rule 4, Order 26 Rule 9, Order 7 Rule 14Delhi High Court (Original Side) Rules, 2018 — Rule 8, 11
High Courts22 Nov 2021Dismissed
Ram Kishan (Deceased) Thr Lrs Vs Kanwar Inderjit Singh
Delhi High Court · (2021) 11 DEL CK 0161
Delhi Rent Control Act, 1958 — Section 14, 14(1)(k), 14(11)Code Of Civil Procedure, 1908 — Section 100
High Courts22 Nov 2021Disposed Of
M/S Shri Dhan Laxmi Trade House Pvt. Ltd. Vs Principal Commissioner Of Goods And Service Tax & Anr.
Delhi High Court · (2021) 11 DEL CK 0148
Central Goods and Services Tax Act, 2017 — Section 67, 83(1), 83(2)
High Courts22 Nov 2021Disposed Of
Manoj Kumar Sharma Vs Union Of India & Ors.
Delhi High Court · (2021) 11 DEL CK 0147
High Courts22 Nov 2021Dismissed
Suraksha Vs Central Reserve Police Force And Ors
Delhi High Court · (2021) 11 DEL CK 0146
High Courts22 Nov 2021Disposed Of
Urvashi Kumar Vs Sanjeev Rai
Delhi High Court · (2021) 11 DEL CK 0145
High Courts22 Nov 2021Allowed
Himanshu Bhatia & Another Vs New Delhi Municipal Council And Ors.
Delhi High Court · (2021) 11 DEL CK 0144
Indian Partnership Act, 1932 — Section 39
High Courts22 Nov 2021Disposed Of
Delhi Metro Rail Corporation Ltd Vs M/S Kone Elevators India Pvt. Ltd
Delhi High Court · (2021) 11 DEL CK 0143
Central Goods and Services Tax Act, 2017 — Section 97, 140, 140(3), 171Delhi Value Added Tax Act, 2004 — Section 2(zc)Arbitration And Conciliation Act, 1996 — Section 28(2)
High Courts22 Nov 2021
Dr. Hamidullah Bhat Vs Central Bureau Of Investigation
Delhi High Court · (2021) 11 DEL CK 0142
Code Of Criminal Procedure, 1973 — Section 482
High Courts22 Nov 2021Allowed
Hwani Ahluwalia (In Custody) Vs State (GNCT) Of Delhi
Delhi High Court · (2021) 11 DEL CK 0141
Code Of Criminal Procedure, 1973 — Section 91, 439Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471
High Courts22 Nov 2021Disposed Of
Manoj Kumar Hota Vs State Nct Of Delhi
Delhi High Court · (2021) 11 DEL CK 0140
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 419, 420
High Courts22 Nov 2021Disposed Of
M/S Mittal Plastic Vs Commissioner Of Delhi Value Added Tax And Anr
Delhi High Court · (2021) 11 DEL CK 0138
Delhi Value Added Tax Act, 2004 — Section 38(3)(a)(ii), 42
High Courts22 Nov 2021
Rajwinder Kaur & Anr Vs Central Adoption Resource Authority
Delhi High Court · (2021) 11 DEL CK 0137
High Courts22 Nov 2021
Bijender Kumar Vs State
Delhi High Court · (2021) 11 DEL CK 0129
Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 41(a)
High Courts22 Nov 2021Disposed Of
GBK Project Pvt. Ltd Vs Union Of India Through The General Manager
Delhi High Court · (2021) 11 DEL CK 0128
Arbitration And Conciliation Act, 1996 — Section 11, 12, 12(5)Code Of Civil Procedure, 1908 — Section 151
High Courts22 Nov 2021Disposed Of
Dr. Shubhamkar Mishra & Anr Vs New Delhi Municipal Council & Ors
Delhi High Court · (2021) 11 DEL CK 0127
High Courts17 Nov 2021Disposed Of
Vishal Gupta Vs Gnct Of Delhi & Ors.
Delhi High Court · (2021) 11 DEL CK 0125
High Courts17 Nov 2021Allowed
Kamlesh & Anr. Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2021) 11 DEL CK 0124
Delhi Land Reforms Act, 1954 — Section 187