High Courts08 Nov 2021Disposed Of
Pratap Singh Vs Indian Oil Corporation Limited And Anr
Delhi High Court · (2021) 11 DEL CK 0053
Contract Labour (Regulation & Abolition) Act, 1970 — Section 10(1)
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 22 of 154
High Courts08 Nov 2021Disposed Of
Dr. Onkari Prasad Vs Union Of India And Anr
Delhi High Court · (2021) 11 DEL CK 0052
High Courts08 Nov 2021Disposed Of
Sanjay Bansal Vs Munesh Kumar And Anr
Delhi High Court · (2021) 11 DEL CK 0042
Delhi Shops and Establishments Act, 1954 — Section 21(5)(b), 21(3)
High Courts08 Nov 2021Disposed Of
M/S A Class Marble India Private Limited Vs Bhikho Ram Bhiku Ram
Delhi High Court · (2021) 11 DEL CK 0041
Employees� Compensation Act, 1923 — Section 4A, 25A
High Courts08 Nov 2021Disposed Of
Ashok Kumar Sharma Vs Sushil Chander Sharma & Ors
Delhi High Court · (2021) 11 DEL CK 0040
Code Of Civil Procedure, 1908 — Order 8 Rule 1A
High Courts08 Nov 2021Disposed Of
M/S. Vishakha Facility Management(P) Ltd Vs Employees State Insurance Corporation
Delhi High Court · (2021) 11 DEL CK 0039
Employees� State Insurance Act, 1948 — Section 85B
High Courts08 Nov 2021Disposed Of
Lekhraj Singh Vs Union Of India Through Commandant, Raf, CRPF
Delhi High Court · (2021) 11 DEL CK 0027
High Courts08 Nov 2021Disposed Of
Const Thorat Vijay Vitthal & Ors. Vs Union Of India & Ors
Delhi High Court · (2021) 11 DEL CK 0026
High Courts08 Nov 2021
Jsb Healthcare Vs Commissioner Of Goods And Service Tax (State) & Anr.
Delhi High Court · (2021) 11 DEL CK 0025
Central Sales Tax Delhi Rules, 2005 — Section 5, 8
High Courts08 Nov 2021Disposed Of
Vemana Venkata Kameswararao & Anr Vs Union Of India And Ors
Delhi High Court · (2021) 11 DEL CK 0024
High Courts08 Nov 2021Dismissed
Shipra Estate Limited Vs Indiabulls Housing Finance Limited & Ors
Delhi High Court · (2021) 11 DEL CK 0023
Arbitration And Conciliation Act, 1996 — Section 9, 11, 17
High Courts08 Nov 2021Disposed Of
DPS Rajesh Vs Union Of India & Ors.
Delhi High Court · (2021) 11 DEL CK 0022
High Courts08 Nov 2021Disposed Of
State Vs Hassan Ahmed
Delhi High Court · (2021) 11 DEL CK 0021
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 34, 392, 397, 411, 482Arms Act, 1959 — Section 25, 54, 59
High Courts08 Nov 2021Disposed Of
Amit Malik Vs State
Delhi High Court · (2021) 11 DEL CK 0020
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 149, 323, 341, 354, 354D, 406, 420, 427, 506, 509
High Courts08 Nov 2021Disposed Of
Praveen Singh And Anr Vs State & Ors
Delhi High Court · (2021) 11 DEL CK 0019
Indian Penal Code, 1860 — Section 34, 420, 468, 471
High Courts08 Nov 2021Dismissed
Asha Jain Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2021) 11 DEL CK 0018
Constitution Of India, 1950 — Article 136, 226, 227Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 82, 173, 438
High Courts08 Nov 2021
M/S. Indsao Construction Pvt. Ltd. Vs Collector Of Stamp/ Sub-Divisional Magistrate
Delhi High Court · (2021) 11 DEL CK 0017
High Courts08 Nov 2021Disposed Of
DLF Home Developers Limite Vs Shipra Estate Limited & Ors
Delhi High Court · (2021) 11 DEL CK 0013
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 38 Rule 5Arbitration And Conciliation Act, 1996 — Section 9, 9(1)(ii), 11, 17, 37Specific Relief Act, 1963 — Section 10, 14, 14(1), 14(b), 14(1)(b), 14(1)(c), 36, 38, 39, 40, 41, 42
High Courts08 Nov 2021Dismissed
Raj Kumar Inspector, NCB New Delhi Vs Central Bureau Of Investigation (CBI)
Delhi High Court · (2021) 11 DEL CK 0012
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 120B, 384Prevention of Corruption Act, 1988 — Section 7, 8, 12, 13(1)(d), 13(2)
High Courts08 Nov 2021Disposed Of
Avinash Sharma Vs Tata Power Delhi Distribution Ltd
Delhi High Court · (2021) 11 DEL CK 0010
Constitution Of India, 1950 — Article 14, 309Central Civil Services (Pension) Rules, 1972 — Rule 13, 17, 23Punjab Civil Services Rules Vol. II — Section 3.17(ii)