High Courts22 Oct 2021Disposed Of
Srinivasa Naidu Karkara, EX EAP-3, 181078-T Vs Union Of India & Ors.
Delhi High Court · (2021) 10 DEL CK 0147
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 29 of 154
High Courts22 Oct 2021Dismissed
Sunil Tandon Vs Union Of India & Anr
Delhi High Court · (2021) 10 DEL CK 0133
Constitution Of India, 1950 — Article 226, 227Companies Act, 2013 — Sections 221, 241, 241(1)(a), 241(2), 242, 246, 339, 421Code Of Civil Procedure, 1908 — Section 9
High Courts22 Oct 2021Dismissed
Pixie Enterprises Private Limited Vs Delhi International Airport Limited & Ors
Delhi High Court · (2021) 10 DEL CK 0132
Constitution Of India, 1950 — Article 12, 13(2), 14, 226Delhi Excise Rules, 2010 — Rule 22, 32, 48Delhi Excise Act, 2009 — Section 81
High Courts22 Oct 2021Dismissed
Peeyush Tiwari Vs Food Corporation Of India
Delhi High Court · (2021) 10 DEL CK 0121
Constitution Of India, 1950 — Article 226
High Courts22 Oct 2021Dismissed
Punjab National Bank Vs National Highways Authority Of India & Anr.
Delhi High Court · (2021) 10 DEL CK 0120
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 38 Rule 5, Order 39 Rule 10Arbitration And Conciliation Act, 1996 — Section 9, 9(ii)(b), 36
High Courts22 Oct 2021Disposed Of
Sarita Singh Vs Pradeep Kumar & Ors
Delhi High Court · (2021) 10 DEL CK 0119
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts22 Oct 2021Disposed Of
Dinesh Kumar Sharma Vs South Delhi Municipal Corporation & Anr
Delhi High Court · (2021) 10 DEL CK 0118
High Courts22 Oct 2021Disposed Of
Extramarks Education India Private Limited Vs Rishabh Academy & Ors.
Delhi High Court · (2021) 10 DEL CK 0117
Arbitration And Conciliation Act, 1996 — Section 11, 21
High Courts22 Oct 2021Dismissed
Ashwani Kumar Vs Aditya Mannohar Bhide And Ors.
Delhi High Court · (2021) 10 DEL CK 0116
Code Of Civil Procedure, 1908 — Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 14(3)Specific Relief Act, 1963 — Section 10, 11(2), 14, 16
High Courts22 Oct 2021Dismissed
Naveen Chander Kapur Vs State & Ors
Delhi High Court · (2021) 10 DEL CK 0115
Code Of Civil Procedure, 1908 — Order 18 Rule 3AEvidence Act, 1872 — Section 68, 69, 71Indian Succession Act, 1925 — Section 295
High Courts22 Oct 2021Dismissed
Baldev Singh Sole Proprietor Of M/S Madaan Plastic Industry Vs Indian Plastic Footwear And Clothing Pvt. Ltd. & Ors.
Delhi High Court · (2021) 10 DEL CK 0114
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2), Order 6 Rule 17
High Courts21 Oct 2021Dismissed
Overeas Drilling Limitd Vs Directorate General Of Hydrocarbons Of India
Delhi High Court · (2021) 10 DEL CK 0244
Arbitration And Conciliation Act, 1996 — Section 31A, 31A(4)(g), 31(7), 31(7)(a), 31(7)(b), 31(8)
High Courts21 Oct 2021Disposed Of
BSR Vs PSR
Delhi High Court · (2021) 10 DEL CK 0164
Constitution Of India, 1950 — Article 141Protection Of Women From Domestic Violence Act, 2005 — Section 12, 29
High Courts21 Oct 2021Dismissed
Navdeep Singh Rawat Vs Union Of India & Ors
Delhi High Court · (2021) 10 DEL CK 0163
High Courts21 Oct 2021Disposed Of
Sarvdeep Garg Vs Almond Infrabuild Pvt Ltd & Ors
Delhi High Court · (2021) 10 DEL CK 0162
High Courts21 Oct 2021Disposed Of
Mahatma Gandhi Energy Planning & Dev. Vs Ravinder Kumar & Anr
Delhi High Court · (2021) 10 DEL CK 0161
High Courts21 Oct 2021Allowed
Delhi Buildtech Pvt. Ltd Vs M/S. Satya Developers Pvt. Ltd
Delhi High Court · (2021) 10 DEL CK 0160
Arbitration And Conciliation Act, 1996 — Section 7, 12(1), 12(5), 13, 13(4), 14, 14(1)(a), 14(2), 15, 34Indian Contract Act, 1872 — Section 9
High Courts21 Oct 2021Disposed Of
Vikash Sharma, EX CPL 771649-G Vs Union Of India & Ors.
Delhi High Court · (2021) 10 DEL CK 0159
High Courts21 Oct 2021Disposed Of
Pankaj Kumar & Ors. Vs Union Of India & Ors
Delhi High Court · (2021) 10 DEL CK 0158
High Courts21 Oct 2021Dismissed
Jagbir Singh Kaushik Vs Union Of India And Anr
Delhi High Court · (2021) 10 DEL CK 0157
Border Security Force Rules, 1969 — Rule 49, 59(2)(b)