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Delhi High Court judgments, 2021

3,070 judgments · page 31 of 154

High Courts12 Oct 2021Dismissed

ABP Network Private Limited Vs Malika Malhotra

Delhi High Court · (2021) 10 DEL CK 0077

Arbitration And Conciliation Act, 1996 — Section 9Indian Contract Act, 1872 — Section 27, 73Specific Relief Act, 1963 — Section 6, 10, 11(2), 14, 14(1)(b), 14(1)(c), 14(d), 15, 16, 19, 20, 21, 23, 24, 25, 26, 28, 37, 41, 41(e), 41(h), 42
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High Courts12 Oct 2021Dismissed

Mohd. Naved & Ors. Vs Farha Rehman

Delhi High Court · (2021) 10 DEL CK 0075

Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 115, Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 1(3)(a), Order 23 Rule 1(3)(b), Order 2 Rule 2, Order 23 Rule 3, Order 6 Rule 17Code of Civil Procedure (Amendment) Act, 1976 — Section 74
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High Courts12 Oct 2021Dismissed

Braj Kishore Pandey & Anr. Vs State & Ors.

Delhi High Court · (2021) 10 DEL CK 0073

Central Services(Classification, Control and Appeal) Rules, 1965 — Rule 10(1)Juvenile Justice(Care and Protection Of Children) Model Rules, 2016 — Rule 54, 62, 66, 75Juvenile Justice (Care & Protection of Children) Act, 2015 — Section 8, 8(1), 8(3), 8(3)(k), 75, 82, 86(2)
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High Courts12 Oct 2021Disposed Of

Gaurav Goyal Vs State Of Gnct, Delhi

Delhi High Court · (2021) 10 DEL CK 0071

Indian Penal Code, 1860 — Section 34, 120B, 323, 341, 419, 420, 468, 471Code Of Criminal Procedure, 1973 — Section 41A, 82, 91, 438
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High Courts12 Oct 2021Disposed Of

Nidhi Malik Vs Alapan Bandyopadhyay

Delhi High Court · (2021) 10 DEL CK 0070

Constitution Of India, 1950 — Article 215Indian Administrative Service (Cadre) Rules, 1954 — Rule 5(2)Contempt of Courts Act, 1971 — Section 11, 12
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High Courts12 Oct 2021Dismissed

Priyanshu Kumar Vs State

Delhi High Court · (2021) 10 DEL CK 0066

Indian Penal Code, 1860 — Section 364ACode Of Criminal Procedure, 1973 — Section 319
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High Courts12 Oct 2021Dismissed

Dharamveer Sharma And Ors Vs State And Anr

Delhi High Court · (2021) 10 DEL CK 0059

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 107, 151, 155(2), 156(1), 161, 164, 482Indian Penal Code, 1860 — Section 34, 120B, 323, 341, 354, 354B, 354BB, 354D, 377, 451, 452, 498A, 506, 509
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