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Delhi High Court judgments, 2021

3,070 judgments · page 33 of 154

High Courts07 Oct 2021Dismissed

State (Nct Of Delhi) Vs Ravi Anand & Ors.

Delhi High Court · (2021) 10 DEL CK 0145

Code Of Criminal Procedure, 1973 — Section 161, 164, 378(3), 482Limitation Act, 1963 — Section 5Indian Penal Code, 1860 — Section 328, 363, 366A, 375, 376, 506
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High Courts07 Oct 2021Dismissed

Kala Ram @Kamlesh Vs State

Delhi High Court · (2021) 10 DEL CK 0098

Code Of Criminal Procedure, 1973 — Section 82, 438Indian Penal Code, 1860 — Section 34, 120B, 149, 392, 420, 468, 471, 511
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High Courts07 Oct 2021Dismissed

Karan Dem Vs Jyoti Gandhi & Ors

Delhi High Court · (2021) 10 DEL CK 0048

Code Of Civil Procedure, 1908 — Order 8 Rule 5, Order 12 Rule 6Registration Act, 1908 — Section 17(1)(d), 49, 107Indian Stamp Act, 1899 — Section 2(14)
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High Courts07 Oct 2021Dismissed

Davindra Mahey Vs Commissioner, South Delhi Municipal Corporation

Delhi High Court · (2021) 10 DEL CK 0034

Constitution Of India, 1950 — Article 215, 226, 227, 243WCode Of Civil Procedure, 1908 — Order 47, Order 48, Order 47 Rule 1, Order 47 Rule 1(i), Order 39 Rule 1, Order 39 Rule 2Delhi Municipal Corporation Act, 1957 — Section 330A, 343, 349A, 476(1)(e)
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High Courts07 Oct 2021Dismissed

Vaneeta Khanna & Ors Vs Vikram Sehgal

Delhi High Court · (2021) 10 DEL CK 0028

Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 151, Order 16 Rule 1, Order 8 Rule 1A(3), Order 16 Rule 3, Order 7 Rule 14, Order 18 Rule 17
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High Courts06 Oct 2021Dismissed

Taha Toufiq Vs Narcotics Control Bureau (NCB)

Delhi High Court · (2021) 10 DEL CK 0053

Code Of Criminal Procedure, 1973 — Section 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 8(c), 19, 22, 24, 25, 27A, 29, 37, 37(1)(b), 37(1)(b)(ii), 67
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