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Delhi High Court judgments, 2021

3,070 judgments · page 35 of 154

High Courts05 Oct 2021Dismissed

Sanjay Arora & Anr Vs Rajan Chadha & Ors

Delhi High Court · (2021) 10 DEL CK 0005

Arbitration and Conciliation Act, 1996 — Section 5, 9, 9(1)(ii), 9(3), 17, 17(1)(ii), 17(1)(ii)(b), 17(1)(ii)(e), 17(2), 19, 21, 23, 34, 37(2)(b)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)Arbitration Act, 1940 — Section 17
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High Courts04 Oct 2021Dismissed

Ravinder Gulati Vs State

Delhi High Court · (2021) 10 DEL CK 0141

Court Fees Act, 1870 — Article 11Delhi High Court (Original Side) Rules, 2018 — Rule 1, 7Delhi Stamp (Prevention of Under Valuation of Instruments) Rules, 2007 — Rule 4, 4(3)
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High Courts04 Oct 2021Dismissed

Ravi Vs Union Of India & Ors

Delhi High Court · (2021) 10 DEL CK 0027

Constitution Of India, 1950 — Article 53(3), 77, 77(3), 226Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 9, 9(6)General Insurance Business (Nationalisation) Act, 1972 — Section 10A, 16(1)(e), 16(1)(g), 16(7), 17A, 22, 35
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High Courts04 Oct 2021Dismissed

Deepak Alias Ranjan Vs State Of Delhi

Delhi High Court · (2021) 10 DEL CK 0024

Protection of Children from Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 342, 363
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