CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments, 2021

3,070 judgments · page 36 of 154

High Courts01 Oct 2021Disposed Of

Narendra Kumar Saxena Vs Neerja Saxena

Delhi High Court · (2021) 10 DEL CK 0253

Limitation Act, 1963 — Article 5Arbitration And Conciliation Act, 1996 — Section 11, 11(6A), 12(1), 12(5), 20(2)Code Of Civil Procedure, 1908 — Section 16, 17, 18, 19, 20
Read judgment
High Courts01 Oct 2021Disposed Of

Mumtaz Vs State Of N.C.T. Of Delhi

Delhi High Court · (2021) 10 DEL CK 0019

Indian Penal Code, 1860 — Section 34, 109, 120B, 344, 366A, 370, 370A, 373, 376(2)(n), 506Code Of Criminal Procedure, 1973 — Section 161, 164, 294, 374, 428Immoral Traffic (Prevention) Act, 1956 — Section 2(a), 2(aa), 2(cb), 3, 4, 5, 6, 7(1)
Read judgment
High Courts01 Oct 2021Dismissed

Rohit Kumar Jha Vs State

Delhi High Court · (2021) 10 DEL CK 0017

Indian Penal Code, 1860 — Section 366, 375, 376, 376(1), 465, 506Code Of Criminal Procedure, 1973 — Section 91, 154, 164, 439Protection of Children from Sexual Offences Act, 2012 — Section 2(d), 3, 3(a), 4, 6, 8
Read judgment